High Courts24 Sept 2012Dismissed
Erin Jennifer Hawk Vs State and Another
Delhi High Court · (2012) 8 AD 243 : (2013) 196 DLT 39 : (2013) 1 ILR Delhi 357
Guardians and Wards Act, 1890 — Section 17, 26, 47, 7
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 62 of 305
High Courts24 Sept 2012Allowed
Tarvinder Singh Vs State
Delhi High Court · (2012) 4 JCC 2622
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 181, 182, 193, 195, 380
High Courts21 Sept 2012Dismissed
Commissioner of Income Tax-VI, New Delhi Vs Usha International Limited
Delhi High Court · (2012) 253 CTR 113 : (2012) 348 ITR 485 : (2012) 210 TAXMAN 188
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 114, 114(e), 143(3), 147, 148Income Tax Act, 1961 — Section 10, 114(e), 115JB, 139, 142
High Courts21 Sept 2012Allowed
Mukeem and Another Vs State (NCT of Delhi) Khalid Vs State
Delhi High Court · (2012) 4 JCC 2608
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 394Penal Code, 1860 (IPC) — Section 302, 307, 34, 394, 506
High Courts21 Sept 2012Allowed
Bharti Taank Vs Manish Sharma and Others
Delhi High Court · (2012) 09 DEL CK 0467
Motor Vehicles Act, 1988 — Section 168
High Courts21 Sept 2012Dismissed
Zamindar Motor Transport Co. P. Ltd. Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0466
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts21 Sept 2012Dismissed
Baman Rao Vs Shiv Rani and Others
Delhi High Court · (2012) 09 DEL CK 0453
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts21 Sept 2012Dismissed
Harsh Vardhan Land Limited Vs Kotak Mahindra Bank Limited and Others
Delhi High Court · (2012) 8 AD 97 : (2012) 6 ILR Delhi 413
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14, 17Transfer of Property Act, 1882 — Section 65A
High Courts21 Sept 2012Allowed
Ravi Singhal Vs Commissioner of Central Excise
Delhi High Court · (2013) 288 ELT 495
Central Excises and Salt Act, 1944 — Section 35F
High Courts21 Sept 2012Disposed Off
Moolchand Kharaiti Ram Hospital Karamchari Union Vs Moolchand Kharaiti Ram Hospital and Ayurvedic Research Institute and Others Moolchand Kharaiti Ram Hospital and Ayurvedic Research Institute and Others Vs Moolchand Kharaiti Ram Hospital Karamchari Union
Delhi High Court · (2012) 194 DLT 288
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 17A, 19, 19(2)
High Courts21 Sept 2012Dismissed
L.C. Adlakha Vs State
Delhi High Court · (2012) 09 DEL CK 0386
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts21 Sept 2012
Ranbir Singh Bhardwaj Vs R.K. Kapadia
Delhi High Court · (2013) 1 BC 244
Negotiable Instruments Act, 1881 (NI) — Section 80Sales of Goods Act, 1930 — Section 61
High Courts21 Sept 2012
State Vs Punnu
Delhi High Court · (2012) 4 JCC 2578
Civil Procedure Code, 1908 (CPC) — Section 82, 83Criminal Procedure Code, 1973 (CrPC) — Section 164, 229(1), 299, 299(1), 313Evidence Act, 1872 — Section 33
High Courts21 Sept 2012
Prakram Singh Chaudhary Vs P.C. Jewellers Pvt. Ltd. and Another
Delhi High Court · (2013) 54 PTC 462
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 33, 34
High Courts21 Sept 2012Dismissed
Hindustan Steel Works Construction Ltd. Vs Strength and Suppors Builders Pvt. Ltd. and Another
Delhi High Court · (2012) 4 ARBLR 384
Arbitration Act, 1940 — Section 30, 33
High Courts21 Sept 2012Dismissed
AVN Build Tech Pvt. Ltd. and Another Vs KLA Construction Technologies Pvt. Ltd. and Another
Delhi High Court · (2012) 8 AD 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts21 Sept 2012Dismissed
State of Uttar Pradesh Vs Shanti Devi and Others
Delhi High Court · (2012) 09 DEL CK 0247
High Courts21 Sept 2012Allowed
Rahul and Others Vs Amit Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0119
High Courts21 Sept 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Savitri and Others
Delhi High Court · (2012) 09 DEL CK 0105
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)