High Courts20 Sept 2012Dismissed
Karam Vir Singh Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0079
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 64 of 305
High Courts20 Sept 2012Dismissed
Sunita Ahooja and Others Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0078
High Courts20 Sept 2012Allowed
KSK Academy Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts20 Sept 2012Allowed
Shri Bhupinder Mehta Vs Shri Purshottam and Others
Delhi High Court · (2013) ACJ 2517
High Courts20 Sept 2012Allowed
Prof. P.N. Bhat Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 675
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 13, 4, 5, 7Official Secrets Act, 1923 — Section 5
High Courts20 Sept 2012
Dr. Ashok Gupta and Another Vs Shri Kishan Chand and Others
Delhi High Court · (2012) 09 DEL CK 0002
High Courts19 Sept 2012Dismissed
Mayur Auto Agency Vs Ramesh Singh Manral
Delhi High Court · (2012) 09 DEL CK 0501
High Courts19 Sept 2012Allowed
Mohd. Abu Jarsa @ Afzal Shah @ Ramjane Vs State
Delhi High Court · (2012) 4 JCC 2450
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts19 Sept 2012Disposed Off
Cinergy Corporation Pte Ltd. Vs National Agricultural Co-Operative Marketing Federation of India Ltd. National Agricultural Co-Operative Marketing Federation of India Ltd. Vs Cinergy Corporation Pte Ltd.
Delhi High Court · (2012) 194 DLT 65
Arbitration and Conciliation Act, 1996 — Section 47, 47(1)(b), 48, 48(1)(a), 48(2)(a)Income Tax Act, 1961 — Section 47(1), 47(1)(b), 48(1)(a), 48(2)(a)
High Courts19 Sept 2012Disposed Off
Smt. Baljeet Bubbar Vs State
Delhi High Court · (2012) 09 DEL CK 0482
High Courts19 Sept 2012Disposed Off
Mrs. Jagdish Manohar Singh Vs M/s South Delhi Builders Pvt. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0481
High Courts19 Sept 2012
Krishna Lakra and Another Vs Satbir Singh Dahiya and Others
Delhi High Court · (2012) 09 DEL CK 0480
Constitution of India, 1950 — Article 45
High Courts19 Sept 2012Disposed Off
M/s. Hindustan Zinc Ltd. Vs Lt. Col. Satya Pal Wadhwa and Another
Delhi High Court · (2012) 194 DLT 244
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts19 Sept 2012Allowed
National Insurance Company Ltd. Vs Than Singh and Others
Delhi High Court · (2013) 1 ILR Delhi 327
Motor Vehicles Act, 1988 — Section 140, 163, 163A
High Courts19 Sept 2012Allowed
In Re: Bijli Investments Private Limited; Priya Exhibitors Private Limited; Bijli Holdings Private Limited
Delhi High Court · (2012) 09 DEL CK 0460
Companies Act, 1956 — Section 235, 251, 391, 391(2), 394
High Courts19 Sept 2012Dismissed
DCM Limited Vs Delhi Development Authority
Delhi High Court · (2013) 1 ILR Delhi 337
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 15(a), 9Constitution of India, 1950 — Article 226, 32Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 15(a), 2(e), 2(g), 4
High Courts19 Sept 2012Dismissed
Surender Kumar Vs Kewal Singh and Another
Delhi High Court · (2012) 194 DLT 89
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Delhi Police Act, 1978 — Section 140(1)
High Courts19 Sept 2012Allowed
Hajara Khatoon and Anr Vs United India Insurance Co. Ltd. and Ors
Delhi High Court · (2012) 09 DEL CK 0352
High Courts19 Sept 2012Dismissed
Jitender Kumar Gupta Vs Sukhbir Singh Saini
Delhi High Court · (2012) 9 AD 297
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Section 14
High Courts19 Sept 2012Dismissed
Morgardshammar India Limited and Others Vs Morgardshammar AB
Delhi High Court · (2012) 193 DLT 238 : (2013) 53 PTC 186
Trade Marks Act, 1999 — Section 28, 29, 37, 45