High Courts02 Jan 2012

Vinod Sharma and Others Vs State

Delhi High Court · (2012) 1 JCC 665

Penal Code, 1860 (IPC) — Section 146, 147, 148, 149, 302Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 407, 408, 482
High Courts02 Jan 2012Dismissed

IDU Khan Vs Union of India and Another

Delhi High Court · (2012) 01 DEL CK 0487

Constitution of India, 1950 — Article 22(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 26, 27, 29, 3(1)