High Courts04 Jan 2012
Degremont Limited Vs Yamuna Gases and Chemicals Limited and Others Yamuna Gases and Chemicals Limited Vs Ondeo Degremont Limited
Delhi High Court · (2012) 186 DLT 343
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 303 of 305
High Courts04 Jan 2012Dismissed
Irfan Vs State Yusuf @ Galkata Vs The State (NCT of Delhi)
Delhi High Court · (2012) 1 JCC 682
High Courts04 Jan 2012Dismissed
Ashu Gupta Vs University of Delhi
Delhi High Court · (2012) 4 AD 529 : (2012) 187 DLT 157
High Courts04 Jan 2012Dismissed
Shri Dal Chand Tanwar Vs M/s. Muthoot Leasing and Finance Ltd.
Delhi High Court · (2012) 187 DLT 104
High Courts04 Jan 2012Dismissed
Ishtkar @ Intjar Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 01 DEL CK 0135
High Courts04 Jan 2012Dismissed
Ghisa Ram (Deceased) through: Sh. Laxmi Narain Vs Shailender Kumar Sharma
Delhi High Court · (2012) 01 DEL CK 0123
High Courts04 Jan 2012
Haryana Wrestling Association and Another Vs Wrestling Federation of India and Others
Delhi High Court · (2012) 01 DEL CK 0109
High Courts04 Jan 2012
Dev Raj Arora Vs State
Delhi High Court · (2012) 127 DRJ 277 : (2012) 2 JCC 1045
High Courts04 Jan 2012
Vipul Amar Vs Neeta Amar and Another
Delhi High Court · (2012) 3 AD 245 : (2012) 186 DLT 221 : (2012) 1 DMC 279
High Courts03 Jan 2012Allowed
Raj Pal Vs Dharampal and Others
Delhi High Court · (2012) 01 DEL CK 0551
High Courts03 Jan 2012
Sunil Vs State (NCT of Delhi)
Delhi High Court · (2012) 01 DEL CK 0545
Criminal Procedure Code, 1973 (CrPC) — Section 186, 195, 2Penal Code, 1860 (IPC) — Section 186, 308, 332, 34, 353
High Courts03 Jan 2012Dismissed
Bhikhari Yadav and Others Vs Bajaj Allianz General Insurance Co. Ltd.
Delhi High Court · (2012) 130 DRJ 571
Evidence Act, 1872 — Section 114, 45, 47, 61, 62Motor Vehicles Act, 1988 — Section 147, 149, 163A, 3, 4
High Courts03 Jan 2012Dismissed
DLF Ltd. Vs Securities and Exchange Board of India and Others
Delhi High Court · (2012) 106 CLA 480 : (2012) 170 CompCas 22 : (2012) 4 CompLJ 524 : (2012) 186 DLT 145
Companies Act, 1956 — Section 235, 236, 237, 55, 55ACompetition Act, 2002 — Section 19, 26, 26(1), 26(2), 26(6)Constitution of India, 1950 — Article 136, 226
High Courts03 Jan 2012Dismissed
Naeem Vs State
Delhi High Court · (2012) 1 JCC 675
Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts03 Jan 2012Allowed
Vishakha and Others Vs Shree Pal and Another U.P. State Road Transport Corp. Vs Vishakha and Others
Delhi High Court · (2013) ACJ 1052
High Courts03 Jan 2012Allowed
Vimla Devi and Others Vs Shish Pal and Others
Delhi High Court · (2012) 2 TAC 774
High Courts03 Jan 2012
Housing Development Finance Corporation Ltd. Vs Rajeev Jha
Delhi High Court · (2012) 01 DEL CK 0451
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(5), Order 37 Rule 3(6)
High Courts03 Jan 2012Dismissed
P.E. Lyall Vs Balwant Singh
Delhi High Court · (2012) 187 DLT 164 : (2012) 128 DRJ 545 : (2012) 2 ILR Delhi 467
High Courts03 Jan 2012Dismissed
Vinod Bhatnagar and Others Vs Sohan Singh and Others Tarlochan Singh Vs Amarjeet Singh
Delhi High Court · (2012) 3 AD 477 : (2012) 186 DLT 598