High Courts05 Jan 2012
CIT Vs Regency Park Property Management Services Pvt. Ltd.
Delhi High Court · (2012) 1 AD 917 : (2012) 186 DLT 792
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 301 of 305
High Courts05 Jan 2012Allowed
Yash Gupta Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0297
High Courts05 Jan 2012
IFCI Limited Vs State Bank of India and Others
Delhi High Court · (2012) 2 BC 173 : (2012) 2 ILR Delhi 318
High Courts05 Jan 2012
Girnar Investment Ltd Vs TheCommissioner of Income Tax 4 and Anr
Delhi High Court · (2012) 247 CTR 509 : (2012) 340 ITR 529 : (2012) 204 TAXMAN 569
High Courts05 Jan 2012
Chanchal Vs State and Another
Delhi High Court · (2012) 127 DRJ 273 : (2012) 1 JCC 445
High Courts05 Jan 2012
Jai Bhagwan @ Kale Vs State
Delhi High Court · (2012) 2 Crimes 331 : (2012) 127 DRJ 281 : (2012) 1 JCC 314
High Courts05 Jan 2012
Madan Mohan and Another Vs Chander Bhan and Another
Delhi High Court · (2012) 187 DLT 390
High Courts05 Jan 2012Dismissed
Lt. Mrs. C. Reethama Joseph Vs Union of India and Others
Delhi High Court · (2012) 4 AD 62 : (2012) 186 DLT 388 : (2012) 3 ILR Delhi 455
High Courts05 Jan 2012
Chanderwati and Others Vs Sat Narain and Others
Delhi High Court · (2012) 01 DEL CK 0206
High Courts05 Jan 2012Dismissed
Sh. Rati Ram Vs M/s. D.C.M. Shroram Consolidatd Ltd.
Delhi High Court · (2012) 187 DLT 5 : (2012) 2 ILR Delhi 516
High Courts05 Jan 2012Dismissed
Raghbir Singh Vs Appropriate Authority I.T. Deptt.
Delhi High Court · (2013) 356 ITR 302 : (2012) 208 TAXMAN 295
High Courts05 Jan 2012Allowed
Ranjit Kumar Vs State
Delhi High Court · (2012) 1 AD 925 : (2012) 186 DLT 795 : (2012) 1 JCC 698
High Courts05 Jan 2012Allowed
Gilead Sciences Inc. Vs Intellectual Property Appellate Board and Others
Delhi High Court · (2012) 1 AD 846 : (2012) 188 DLT 437 : (2012) 49 PTC 494
High Courts05 Jan 2012
Sanjay Kumar Behera and Others Vs State NCT of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0100
High Courts05 Jan 2012Dismissed
Satish Chandra Sharma Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0078
High Courts05 Jan 2012Dismissed
Dr. Om Parkash Arora Vs Dinesh Chawla and Others
Delhi High Court · (2012) 01 DEL CK 0077
High Courts05 Jan 2012Dismissed
Shyam Singh Yadav Vs National Rifle Association of India
Delhi High Court · (2012) 128 DRJ 111 : (2012) 4 ILR Delhi 1
High Courts05 Jan 2012
Bhawani Pictures Vs Navrang Films and Others
Delhi High Court · (2012) 186 DLT 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 39, 40Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 191, 195(1), 196
High Courts05 Jan 2012
Sham Lal Kapoor (Since Deceased Thru Lrs) Vs Tilak Kumar Vadhera and Others
Delhi High Court · (2012) 01 DEL CK 0016
High Courts04 Jan 2012Dismissed
Sanjay Daksha and Others Vs The Commissioner of Police and Others
Delhi High Court · (2012) 1 JCC 585
Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 188, 220(1), 221(1)General Clauses Act, 1897 — Section 26, 3(38)