COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 300 of 305
Santosh Bindal and Others Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2012) 2 ILR Delhi 342
Satinder Sharma Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0111
Puran @ Manoj and Others Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2012) 186 DLT 455 : (2012) 2 ILR Delhi 562
Deepak Kumar @ Bittoo Vs State
Delhi High Court · (2012) 2 AD 381 : (2012) 2 ILR Delhi 541
Oriental Insurance Company Ltd. Vs Smt. Rajni Devi and Others
Delhi High Court · (2012) 4 ILR Delhi 15
Vimal Chandra Mishra Vs Union of India and Others
Delhi High Court · (2012) 5 AD 113 : (2012) 186 DLT 648 : (2012) 3 SLJ 146
Indian Railways Catering and Tourism Corp. Ltd. Vs Cox and Kings India Ltd. and Another
Delhi High Court · (2012) 1 ARBLR 184 : (2012) 186 DLT 552
Kewal Krishan Jaitely Vs Acharaj Ram Kapur and Others
Delhi High Court · (2012) 186 DLT 509
CIT Vs Sasan Power Ltd.
Delhi High Court · (2012) 5 AD 415 : (2012) 205 TAXMAN 56
Inclen Trust Int. Vs RD Ramnath Company (Huf)
Delhi High Court · (2012) 01 DEL CK 0233
Rishi Pal Singh Vs Harinder Pal Singh and Others
Delhi High Court · (2012) 1 AD 859 : (2012) 128 DRJ 175
M/s Dhootapapeshwar Industries Ltd. Vs Sh. Atma Ram and Another
Delhi High Court · (2012) 187 DLT 80 : (2012) 128 DRJ 551 : (2012) 2 ILR Delhi 525
Ranbir Sharma Vs Union of India and Another
Delhi High Court · (2012) 187 DLT 781 : (2012) 128 DRJ 184
Subhash Chand Vs State and Anr
Delhi High Court · (2012) 01 DEL CK 0073
Surender Pratap Singh Vs Union of India and Others
Delhi High Court · (2013) 1 SLJ 101
State Vs Munazir Alam @ Munna
Delhi High Court · (2012) 01 DEL CK 0037
State Vs Chander Mohan and Others
Delhi High Court · (2012) 5 AD 5 : (2012) 195 DLT 556 : (2012) 2 JCC 791
Inderjeet Singh Vs Dinesh Chawla and Others
Delhi High Court · (2012) 01 DEL CK 0403