High Courts09 Jan 2012Dismissed
JK Industries Ltd. Vs DS Stratagem Trade A.G.
Delhi High Court · (2012) 129 DRJ 210 : (2012) 2 ILR Delhi 333
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 299 of 305
High Courts09 Jan 2012Allowed
M/s. The kerala Agro Industries Corporation Ltd. and Another Vs M/s. Beta Engineers
Delhi High Court · (2012) 1 AD 878 : (2012) 188 DLT 373 : (2012) 128 DRJ 97 : (2012) 3 ILR Delhi 1
High Courts09 Jan 2012Dismissed
Mewa Singh Dhaliwal Vs Union of India and Others
Delhi High Court · (2012) 2 ILR Delhi 328
High Courts09 Jan 2012Allowed
Ex. Sep. Sri Chand Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0255
High Courts09 Jan 2012Dismissed
Ex. Const. Dinesh Kumar Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0246
High Courts09 Jan 2012Dismissed
Raj Kumar Kapoor Vs Union of India
Delhi High Court · (2012) 4 AD 559 : (2012) 1 AD 856
High Courts09 Jan 2012Allowed
Gail (India) Limited Gas Authority of India Ltd. Vs Hindustan Construction Corporation
Delhi High Court · (2011) 2 AD 48 : (2012) 3 CompLJ 442 : (2012) 186 DLT 639
High Courts09 Jan 2012
Commissioner of Customs Vs Indian Oil Corporation
Delhi High Court · (2012) 189 ECR 169 : (2012) 282 ELT 368
High Courts09 Jan 2012Dismissed
Sharvan Aggarwal Vs Kailash Rani
Delhi High Court · (2012) 4 ILR Delhi 459
High Courts09 Jan 2012Dismissed
M/s Jay Shree Investment Pvt. Ltd. Vs Col. Anil Ohri (Retd.) and Another
Delhi High Court · (2012) 01 DEL CK 0225
High Courts09 Jan 2012Dismissed
Sunil Kumar Meel Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0200
High Courts09 Jan 2012
The Synodical Board of Health Services Vs Director General of Income Tax
Delhi High Court · (2012) 341 ITR 459 : (2012) 205 TAXMAN 59
High Courts09 Jan 2012
Rekha Vs Guru Harikishan Public School and Another
Delhi High Court · (2012) 01 DEL CK 0188
High Courts09 Jan 2012
Col. Kalyan Singh (Retired) Vs M/s. Wimpy International Ltd. Ors.
Delhi High Court · (2012) 2 AD 638 : (2012) 190 DLT 385 : (2012) 128 DRJ 537
High Courts09 Jan 2012
Ram Saran and Another Vs State N.C.T. of Delhi
Delhi High Court · (2012) 3 Crimes 654 : (2012) 2 ILR Delhi 534 : (2012) 1 JCC 688
High Courts09 Jan 2012Dismissed
Ravi Kumar Ghai Vs NCT of Delhi
Delhi High Court · (2012) 3 AD 459 : (2012) 186 DLT 583
High Courts09 Jan 2012Dismissed
Vinod Kumar Gupta Vs State of Nct of Delhi
Delhi High Court · (2012) 01 DEL CK 0149