High Courts10 Jan 2012
M/s. Mahatta and Co. and Another Vs Munna Lal Shukla and Another
Delhi High Court · (2012) 186 DLT 462 : (2012) 133 FLR 418 : (2012) 2 ILR Delhi 350 : (2012) 2 LLJ 761 : (2012) LLR 405
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 298 of 305
High Courts10 Jan 2012Allowed
Ex. Sep. Trilochan Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0197
High Courts10 Jan 2012
Mangesh Tyagi and Others Vs State Nct of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0122
High Courts10 Jan 2012Dismissed
Sh. Dushyant Sharma Vs Haryana Wrestling Association and Others
Delhi High Court · (2012) 01 DEL CK 0067
High Courts10 Jan 2012Allowed
Manpreet Singh Vs State and Others
Delhi High Court · (2012) 2 AD 210
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 34, 341
High Courts10 Jan 2012
National Insurance Co. Ltd. Vs Kaku Devi and Others
Delhi High Court · (2012) 01 DEL CK 0002
High Courts09 Jan 2012
Smt. Sushma Jain Vs M/s. Loveneet Builders Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0581
High Courts09 Jan 2012Dismissed
Dr. Dillip Kumar Parida Vs A.I.I.M.S. and Others
Delhi High Court · (2012) 7 AD 59
All India Institute of Medical Sciences Act, 1956 — Section 10, 10(2), 10(5), 13, 14All India Institute of Medical Sciences Recruitment Rules, 1981 — Rule 18, 19Constitution of India, 1950 — Article 226
High Courts09 Jan 2012
Shankar Yadav Vs State NCT of Delhi Inderjeet @Inder Vs State
Delhi High Court · (2012) 186 DLT 610
High Courts09 Jan 2012Dismissed
Amar Singh Sewara Vs Regional Director, RBI
Delhi High Court · (2012) 01 DEL CK 0546
Industrial Disputes Act, 1947 — Section 17B, 33C(2)
High Courts09 Jan 2012
Synodical Board of Health Services Vs Director General of Income Tax
Delhi High Court · (2012) 341 ITR 459 : (2012) 205 TAXMAN 59
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C)(iv), 10(23C)(vi), 12AA
High Courts09 Jan 2012
Sandeep Ahuja and Others Vs National Small Industries Corporation Ltd. and Others
Delhi High Court · (2012) 189 DLT 422
High Courts09 Jan 2012Dismissed
Dinesh Bastimal Jain (Sole Proprietorship Firm) Vs Nirmal Singh and Another
Delhi High Court · (2012) 5 AD 38 : (2012) 187 DLT 363
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts09 Jan 2012Dismissed
Ankur Mutreja Vs Delhi University
Delhi High Court · (2012) 2 AD 884 : (2012) 190 DLT 764
High Courts09 Jan 2012Dismissed
Rajesh Bandhu and Others Vs State NCT of Delhi
Delhi High Court · (2012) 186 DLT 686
High Courts09 Jan 2012
Rajasthan State Road Transport Corporation and Others Vs Kanhiya Lal
Delhi High Court · (2012) 01 DEL CK 0320
High Courts09 Jan 2012
Anshika Pandey and Others Vs Rave Scans P. Ltd.
Delhi High Court · (2012) 3 AD 542 : (2012) 2 BC 420 : (2012) 186 DLT 435
High Courts09 Jan 2012Dismissed
Sub-Inspector Nafe Singh Vs Commissioner of Police and Others
Delhi High Court · (2012) 01 DEL CK 0283
High Courts09 Jan 2012
Dr. A.D. Kumar and Others Vs Gian Chand Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0281