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Delhi High Court judgments, 2023

3,163 judgments · page 1 of 159

High Courts26 Dec 2023Disposed Of

Amritesh Jatia Vs Vidhi Binani Jatia

Delhi High Court · (2023) 12 DEL CK 0199

Constitution of India, 1950 — Article 227Guardian and Wards Act, 1890 — Section 7, 10, 12, 25, 47, 47(d)Family Courts Act, 1984 — Section 7, 19, 19(1)
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High Courts22 Dec 2023Dismissed

State Vs Jitender @ Jeetu & Anr

Delhi High Court · (2023) 12 DEL CK 0253

Code of Criminal Procedure, 1973 — Section 313, 357(1)(b), 378Indian Penal Code, 1860 — Section 34, 302, 304B, 406, 498ADowry Prohibition Act, 1961 — Section 2
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High Courts22 Dec 2023Disposed Of

Indu Devi Vs State Of Nct Of Delhi

Delhi High Court · (2023) 12 DEL CK 0251

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363
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High Courts22 Dec 2023Disposed Of

Vinod Kumar Vs State (Gnct Of Delhi)

Delhi High Court · (2023) 12 DEL CK 0207

Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1208, 1210, 1211Code of Criminal Procedure, 1973 — Section 482
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