High Courts22 Dec 2023Dismissed
Jagmohan Meena Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2023) 12 DEL CK 0206
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 2 of 159
High Courts22 Dec 2023
Renu Bala & Ors. Vs Union Of India & Ors
Delhi High Court · (2023) 12 DEL CK 0205
Constitution of India, 1950 — Article 226, 311, 311(2)Code of Civil Procedure, 1908 — Section 151
High Courts22 Dec 2023Dismissed
M/S Ashok Aggarwal And Sons Vs Amrose Singapore Pte. Ltd. And Ors.
Delhi High Court · (2023) 12 DEL CK 0204
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts22 Dec 2023Dismissed
M/S Agarwalla Teak International Pvt. Ltd Vs Amrose Singapore Pte. Ltd. And Ors.
Delhi High Court · (2023) 12 DEL CK 0203
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Dec 2023Dismissed
M/S Jyoti Timbers Vs Amrose Singapore Pte. Ltd. And Ors
Delhi High Court · (2023) 12 DEL CK 0202
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Dec 2023Dismissed
ONGC Petro Additions Limited Vs Tecnimont S.P.A & Anr.
Delhi High Court · (2023) 12 DEL CK 0201
Arbitration and Conciliation Act, 1996 — Section 11(6), 17, 28, 28(3), 30, 34, 34(2), 34(2)(a)(ii), 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(b), 34(2)(b)(ii), 34(2A), 37Interest Act, 1978 — Section 2(b)
High Courts22 Dec 2023Disposed Of
Commissioner Of Income Tax-Central-1 Vs RRPR Holding Pvt. Ltd.
Delhi High Court · (2023) 12 DEL CK 0200
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
High Courts22 Dec 2023Dismissed
Rishi Lal Gupta Vs Uttam Chemical Udyog & Ors
Delhi High Court · (2023) 12 DEL CK 0172
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Order 39 Rule 4Trade and Merchandise Marks Act, 1958 — Section 9, 11, 18(1), 56, 111
High Courts22 Dec 2023Dismissed
Arshad (In JC) Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0163
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 173(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 50, 61, 85
High Courts22 Dec 2023Dismissed
Vinod Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 170, 387, 389, 465, 471
High Courts22 Dec 2023Dismissed
Salman Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0160
Code of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 37, 37(1)(b), 50, 61, 85
High Courts22 Dec 2023Dismissed
Naeem Ahmed (In JC) Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0159
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 173(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 50, 61, 85
High Courts22 Dec 2023Disposed Of
Rahul Dev Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0158
Constitution of India, 1950 — Article 226Deihi Prison Rules, 2018 — Rule 1197, 1200, 1210(IV), 1211, 1211(III)Code of Criminal Procedure, 1973 — Section 482
High Courts22 Dec 2023Disposed Of
Pradeep Vs State Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0152
Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 201, 302
High Courts22 Dec 2023Disposed Of
Sakil Ahmad Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0151
Constitution of India, 1950 — Article 21, 22(2)Code of Criminal Procedure, 1973 — Section 56, 57, 167, 167(2), 439Indian Penal Code, 1860 — Section 354
High Courts22 Dec 2023Disposed Of
Kundan Singh Vs State Govt. Of Nct Delhi
Delhi High Court · (2023) 12 DEL CK 0150
Constitution of India, 1950 — Article 21, 226Deihi Prison Rules, 2018 — Rule 1210(II), 1271Code of Criminal Procedure, 1973 — Section 482
High Courts22 Dec 2023Disposed Of
Akhilesh Mishra Vs State (Nct Of Delhi)
Delhi High Court · (2023) 12 DEL CK 0149
Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 120B, 170, 387, 389, 465, 471
High Courts22 Dec 2023Dismissed
Innocent Duru @Monday Vs State Through SHO
Delhi High Court · (2023) 12 DEL CK 0148
Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 34, 323, 342, 364, 392
High Courts22 Dec 2023Dismissed
Rajendra Kumar Nayak Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0147
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts22 Dec 2023Disposed Of
Hare Krishna Pathak Vs Kendriya Vidyalaya Sangathan & Anr
Delhi High Court · (2023) 12 DEL CK 0146
Constitution of India, 1950 — Article 15, 15(6), 16(6), 19(1)(e), 226, 227Right of Children to Free and Compulsory Education Act, 2009 — Section 2(a), 2(e), 12(1)(c)