High Courts21 Dec 2023Disposed Of
Ashwini Kumar Upadhyay Vs Union Of India & Anr.
Delhi High Court · (2023) 12 DEL CK 0129
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 4 of 159
High Courts21 Dec 2023Disposed Of
Sheikh Mohd. Umar Vs State & Ors.
Delhi High Court · (2023) 12 DEL CK 0128
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 154, 156(3), 200, 202, 482
High Courts21 Dec 2023Partly Allowed
Naresh @ Goga & Anr Vs State (Nct) Of Delhi
Delhi High Court · (2023) 12 DEL CK 0127
Constitution of India, 1950 — Article 15, 39Code of Criminal Procedure, 1973 — Section 427, 427(1)Indian Penal Code, 1860 — Section 170, 306, 354, 354C, 376, 395, 448, 506, 509
High Courts20 Dec 2023Disposed Of
M/S Metso Outotec India Pvt. Ltd Vs M/S Trafalgar EPC Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0260
Arbitration and Conciliation Act, 1996 — Section 7, 11, 11(5), 12, 62
High Courts20 Dec 2023
Bikramjeet Singh Bhullar Vs Yash Raj Films Private Limited & Ors
Delhi High Court · (2023) 12 DEL CK 0259
Copyright Act, 1957 — Section 2(5)(a), 2(y), 13, 14, 14(a), 14(a)(iv), 14(d)(i)(B), 51, 49
High Courts20 Dec 2023Dismissed
M/S Indoj Consultant Pvt Ltd Vs Govind Mishra
Delhi High Court · (2023) 12 DEL CK 0241
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, 151, Order 12 Rule 6
High Courts20 Dec 2023Disposed Of
Delhi Jal Board Vs Pratap Singh Though Lrs And Ors
Delhi High Court · (2023) 12 DEL CK 0240
Constitution of India, 1950 — Article 227
High Courts20 Dec 2023Disposed Of
Braithwaite Burn And Jessop Construction Co Ltd Vs Northern Railway
Delhi High Court · (2023) 12 DEL CK 0239
Arbitration and Conciliation Act, 1996 — Section 12, 12(3), 12(5), 13(2), 14, 15, 21, 29A, 31A(5), 34
High Courts20 Dec 2023Disposed Of
Lava International Ltd Vs M/S Lakecity Telecom Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0238
Arbitration and Conciliation Act, 1996 — Section 11(6), 12
High Courts20 Dec 2023Dismissed
New India Assurance Co. Ltd Vs M/S. Gill ACQU Hydro Power Generation Company Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0237
Arbitration and Conciliation Act, 1996 — Section 34, 37Arbitration Act, 1940 — Section 30
High Courts20 Dec 2023Disposed Of
M/S S.K Agencies Vs M/S DFM Foods
Delhi High Court · (2023) 12 DEL CK 0236
Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 16(1), 16(1)(a), 16(1)(b), 21, 34
High Courts20 Dec 2023Disposed Of
Surya Alloy Industires Ltd Vs Union Of India And Anr
Delhi High Court · (2023) 12 DEL CK 0235
Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 12(5)
High Courts20 Dec 2023Dismissed
Jasmeet Singh @ Ginni Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 12 DEL CK 0234
Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 365
High Courts20 Dec 2023Disposed Of
Dr. Anbumani Ramadoss Vs Central Bureau Of Investigation
Delhi High Court · (2023) 12 DEL CK 0232
Code of Criminal Procedure, 1973 — Section 205, 205(2), 273, 317, 317(1), 482Indian Penal Code, 1860 — Section 120B, 376, 420, 465, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts20 Dec 2023Disposed Of
Power Hf Private Limited Vs Perfect Diesel Sales & Service & Anr
Delhi High Court · (2023) 12 DEL CK 0231
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 2(2), 11, 11(5), 11(6), 20, 20(1), 20(2), 20(3), 21, 31Code of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts20 Dec 2023Dismissed
Neeta Amar Vs Vipul Amar
Delhi High Court · (2023) 12 DEL CK 0230
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 24, 26Guardian and Wards Act, 1890 — Section 25
High Courts20 Dec 2023Disposed Of
Prem Kumar Vs Kalpana Kumar
Delhi High Court · (2023) 12 DEL CK 0229
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)Code of Criminal Procedure, 1973 — Section 125
High Courts20 Dec 2023Disposed Of
Rajender Kumar Vs Manju Sharma
Delhi High Court · (2023) 12 DEL CK 0228
Code of Criminal Procedure, 1973 — Section 156(3)Hindu Marriage Act, 1955 — Section 13(1)(ib), 28Code of Civil Procedure, 1908 — Section 96
High Courts20 Dec 2023Allowed
Atul Sethi Vs State
Delhi High Court · (2023) 12 DEL CK 0227
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)(a)Hindu Succession Act, 1956 — Section 29
High Courts20 Dec 2023Dismissed
Ritu Sethi Vs Vivek Sethi
Delhi High Court · (2023) 12 DEL CK 0225
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 406, 498A