High Courts20 Dec 2023Disposed Of

Captain Sudhanshu Bhardwaj Vs Air India Limited

Delhi High Court · (2023) 12 DEL CK 0136

Arbitration and Conciliation Act, 1996 — Section 11(5), 12, 14(1), 15, 15(2), 23(4), 29ACommercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 138(b), 138(c)