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Delhi High Court judgments, 2023

3,163 judgments · page 7 of 159

High Courts18 Dec 2023Dismissed

Jitendra Kumar @ Jeetu Vs State (Nct Of Delhi)

Delhi High Court · (2023) 12 DEL CK 0178

Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 323, 354, 363, 376DProtection of Children from Sexual Offences Act, 2012 — Section 4, 6
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High Courts18 Dec 2023Dismissed

Chander Bhan Vs State Nct Of Delhi

Delhi High Court · (2023) 12 DEL CK 0174

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 295A, 323, 341, 342, 365, 384, 395Prevention of Corruption Act, 1988 — Section 7
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High Courts18 Dec 2023Disposed Of

Arif Vs State

Delhi High Court · (2023) 12 DEL CK 0122

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 188, 302, 380, 427, 436, 450Code Of Criminal Procedure, 1973 — Section 161
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High Courts18 Dec 2023Dismissed

Mohd.Mustaqeem Vs State (Govt Of Nct) Of Delhi

Delhi High Court · (2023) 12 DEL CK 0121

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 153A, 188, 302, 380, 427, 436, 450Code Of Criminal Procedure, 1973 — Section 161, 437(2)Arms Act, 1959 — Section 25, 27
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High Courts18 Dec 2023Disposed Of

Adarsh Gaur Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2023) 12 DEL CK 0111

Code of Criminal Procedure, 1973 — Section 251, 313, 378(4)Indian Penal Code, 1860 — SectionNegotiable Instruments Act, 1881 — Section 138, 138(b), 145(2)
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High Courts15 Dec 2023Allowed

Sanjay Kaura Vs Air India Limited

Delhi High Court · (2023) 12 DEL CK 0283

Constitution of India, 1950 — Article 14Payment of Gratuity Act, 1972 — Section 4(6)(a), 4(6)(b), 4(6)(b)(i), 4(6)(b)(ii), 7(7)Indian Penal Code, 1860 — Section 120B, 380, 408, 419, 420, 467, 468, 471, 511
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High Courts15 Dec 2023

Renu Arora Vs Suresh Kumar & Anr

Delhi High Court · (2023) 12 DEL CK 0280

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10Transfer of Property Act, 1882 — Section 44
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