High Courts15 Dec 2023Dismissed
Re- M/S Dimension Investment & Securities Ltd Vs ....
Delhi High Court · (2023) 12 DEL CK 0081
Limitation Act, 1963 — Article 137Companies Act, 1956 — Section 433, 434, 446, 458A
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 9 of 159
High Courts15 Dec 2023Dismissed
Government Of Nct Of Delhi Vs M/S Educomp Solution Ltd
Delhi High Court · (2023) 12 DEL CK 0079
Limitation Act, 1963 — Article 5Code of Civil Procedure, 1908 — Order 12 Rule 6Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(1)(c)
High Courts15 Dec 2023
Morgan Securities & Credits Pvt Ltd. Vs Samtel Display Systems Ltd
Delhi High Court · (2023) 12 DEL CK 0076
Arbitration and Conciliation Act, 1996 — Section 17, 28(2), 31(3), 33, 34, 34(2)(a)
High Courts15 Dec 2023
Religare Finvest Limited Vs Lakshmi Vilas Bank Limited
Delhi High Court · (2023) 12 DEL CK 0075
Code of Civil Procedure, 1908 — Order 2 Rule 2, Order 1 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts15 Dec 2023
Trinity Globemerchants Pvt Ltd Vs Manganga Sahakari Sakhar Karkhana Ltd
Delhi High Court · (2023) 12 DEL CK 0074
Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018 — Rule 3(6)Banker�s Book Evidence Act, 1891 — Section 2A
High Courts15 Dec 2023Disposed Of
Tejinder Pal Setia Vs Kone Elevators India Pvt. Ltd. And Anr.
Delhi High Court · (2023) 12 DEL CK 0073
Insolvency and Bankruptcy Code, 2016 — Section 7, 9, 60, 60(5), 63, 231Code of Civil Procedure, 1908 — Section 20(c)
High Courts15 Dec 2023Dismissed
M/S CNA Exports Pvt Ltd Vs Janak Datwani & Ors
Delhi High Court · (2023) 12 DEL CK 0072
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts14 Dec 2023Disposed Of
Manish Rawat Vs Central Bureau Of Investigation
Delhi High Court · (2023) 12 DEL CK 0120
Prevention of Corruption Act, 1988 — Section 7, 7A, 12Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 167(2)
High Courts14 Dec 2023Allowed
Sapphire Intrex Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 0119
Constitution of India, 1950 — Article 265, 300ACentral Goods and Services Tax Rules, 2017 — Rule 89, 89(2)(m), 90, 90(3), 142, 142(2)Central Goods and Services Tax Act, 2017 — Section 67(2), 73(1), 73(3), 73(5), 73(6), 74(1), 79, 83, 142
High Courts14 Dec 2023Disposed Of
Juggilal Kamlapat Jute Mills Co. Ltd. (Now Known As Geo Jute Ltd.) Vs JK Jute Mill Mazdoor Ekta Union
Delhi High Court · (2023) 12 DEL CK 0118
High Courts14 Dec 2023Dismissed
Deepak Vs Director General Of Border Security Force And Ors
Delhi High Court · (2023) 12 DEL CK 0117
Constitution of India, 1950 — Article 21, 33, 226Border Security Force Rules, 1969 — Rule 99, 148, 149Indian Penal Code, 1860 — Section 320, 354A
High Courts14 Dec 2023Disposed Of
Shamshida Khatoon Vs State Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0116
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 365
High Courts14 Dec 2023Disposed Of
Hamida Khatoon Vs GNCTD Ors
Delhi High Court · (2023) 12 DEL CK 0114
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Dec 2023Dismissed
Ashok Kumar Vs Krishan Kumar & Ors
Delhi High Court · (2023) 12 DEL CK 0113
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 43 Rule 1(r), Order 39 Rule 2A
High Courts14 Dec 2023Disposed Of
Hemant Chandra Sharma Vs New Delhi Municipal Council
Delhi High Court · (2023) 12 DEL CK 0112
Code of Civil Procedure, 1908 — Section 151
High Courts14 Dec 2023Dismissed
Virender Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 323, 341
High Courts14 Dec 2023Disposed Of
Pappu Singh & Others Vs Gammon India And Anr.
Delhi High Court · (2023) 12 DEL CK 0088
Delhi High Court Rules, 2018 — Section 151, Rule 5Code of Civil Procedure, 1908 — Order 1 Rule 10Companies Act, 1956 — Section 391, 394
High Courts14 Dec 2023Allowed
Anita & Ors Vs Amit & Ors. (The Universal Sompo General Insurance Co.)
Delhi High Court · (2023) 12 DEL CK 0087
High Courts14 Dec 2023Dismissed
Indiwar Parijat Vs National Insurance Company Ltd & Ors
Delhi High Court · (2023) 12 DEL CK 0086
Motor Vehicles Act, 1988 — Section 2(30), 50(3), 140, 166
High Courts14 Dec 2023Disposed Of
Abhishek Meena Vs Promila Abhishek Meena
Delhi High Court · (2023) 12 DEL CK 0085