High Courts13 Dec 2023Disposed Of
Pradeep Kumar Gupta Vs Directorate Of Education & Anr
Delhi High Court · (2023) 12 DEL CK 0095
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 11 of 159
High Courts13 Dec 2023Dismissed
Prem Dutt Sharma Vs Braham Dutt Sharma & Ors
Delhi High Court · (2023) 12 DEL CK 0094
Code of Civil Procedure, 1908 — Order 10 Rule 1
High Courts13 Dec 2023Disposed Of
Oriental Insurance Co Ltd Vs Balbir Kumari & Ors
Delhi High Court · (2023) 12 DEL CK 0093
High Courts13 Dec 2023Disposed Of
M/S Marble Art & Anr Vs Union Of India & Ors
Delhi High Court · (2023) 12 DEL CK 0092
High Courts13 Dec 2023Disposed Of
Star India Private Ltd And Anr Vs T1.Mylivecricket.Club And Ors
Delhi High Court · (2023) 12 DEL CK 0091
High Courts13 Dec 2023Disposed Of
Pratima Tyagi Vs Commissioner Of G.S.T & Anr
Delhi High Court · (2023) 12 DEL CK 0090
Central Goods and Services Tax Act, 2017 — Section 29(2)
High Courts13 Dec 2023Disposed Of
Amit Kumar Vs State Nct Of Delhi & Ors
Delhi High Court · (2023) 12 DEL CK 0065
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 509
High Courts13 Dec 2023Disposed Of
Nayati Medical Pvt. Ltd. And Ors Vs A.S Pharma Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0064
Code Of Criminal Procedure, 1973 — Section 258, 262, 263, 264, 265, 320, 482Negotiable Instruments Act, 1881 — Section 138, 139, 142, 143, 147
High Courts13 Dec 2023Dismissed
National Agricultural Cooperative Marketing Federation Ltd. Vs Avneet Goel
Delhi High Court · (2023) 12 DEL CK 0063
Code of Civil Procedure, 1908 — Order 1 Rule 9Indian Contract Act, 1872 — Section 4, 7, 22Evidence Act, 1872 — Section 91, 92, 94
High Courts12 Dec 2023Disposed Of
Farzana Begum Vs State Nct Of Delhi & Ors
Delhi High Court · (2023) 12 DEL CK 0078
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 41(1)Indian Penal Code, 1860 — Section 363
High Courts12 Dec 2023Disposed Of
Industria Chimica Adriatica (ICA) Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 0077
Income Tax Act, 1961 — Section 119(2)(b)
High Courts12 Dec 2023Dismissed
Pehlad Rai Vs Tara Devi (Now Deceased) Through Her Legal Heirs & Ors.
Delhi High Court · (2023) 12 DEL CK 0062
Code of Civil Procedure, 1908 — Section 2(12), 100, Order 20 Rule 12
High Courts11 Dec 2023Disposed Of
Deepak Saluja Vs Spg Consumer Product Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 0067
Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts11 Dec 2023Allowed
Rohit Dixit Vs State Nct Of Delhi & Ors.
Delhi High Court · (2023) 12 DEL CK 0066
Indian Penal Code, 1860 — Section 313, 328, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts11 Dec 2023Dismissed
Irshad Ahmad Vs Sukhe Singh @ Mahesh Master
Delhi High Court · (2023) 12 DEL CK 0054
Indian Penal Code, 1860 — Section 52, 499, 500Code Of Criminal Procedure, 1973 — Section 251, 313, 378, 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts11 Dec 2023Disposed Of
Manu Prashant WIG Vs State (Nct Of Delhi)
Delhi High Court · (2023) 12 DEL CK 0053
Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 439Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 6
High Courts11 Dec 2023Allowed
Dr Suman Gupta Vs Ravinder Pratap & Ors
Delhi High Court · (2023) 12 DEL CK 0052
Indian Penal Code, 1860 — Section 52, 499, 500Code Of Criminal Procedure, 1973 — Section 190, 482
High Courts11 Dec 2023Disposed Of
Radheyshyam Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 12 DEL CK 0051
Constitution of India, 1950 — Article 226, 227
High Courts11 Dec 2023Disposed Of
Tata Aig General Insurance Co. Ltd Vs A.K. Tripathi & Ors.
Delhi High Court · (2023) 12 DEL CK 0050
Delhi Shops & Establishments Rules, 1954 — Rule 14
High Courts08 Dec 2023Allowed
Puma Se, Puma Way 1, Herzogenaurach, 91074, Germany Vs Gajari Online Services Pvt Ltd. C-398-399, Sector-10, Noida Gautam Budha Nagar, UP
Delhi High Court · (2023) 12 DEL CK 0198
Trade Marks Rules, 2017 — Rule 124Trade Marks Act, 1999 — Section 2(1)(zg), 11(2), 11(3), 21, 57