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Delhi High Court judgments, 2023

3,163 judgments · page 10 of 159

High Courts14 Dec 2023Allowed

Vishnu Dutt Sharma Vs Manju Sharma

Delhi High Court · (2023) 12 DEL CK 0084

Constitution of India, 1950 — Article 142(1)Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13, 13B, 13(1)(ia), 13(1)(ib)
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High Courts14 Dec 2023Disposed Of

Google Llc Vs Makemytrip (India) Private Limited And Ors

Delhi High Court · (2023) 12 DEL CK 0083

Constitution of India, 1950 — Article 19(1)(g)Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(2)(b), 29, 29(1), 29(2), 29(3), 29(4), 29(4)(a), 29(4)(b), 29(4)(c), 29(6)(d), 29(7), 29(8), 29(8)(a), 30(1), 30(1)(a), 30(1)(b)
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High Courts14 Dec 2023Dismissed

AGVA Healthcare Private Limited & Ors. Vs AGFA-GEVAERT NV & Anr

Delhi High Court · (2023) 12 DEL CK 0070

Code of Civil Procedure, 1908 — Section 151, Order 11, Order 1 Rule 1(lc)(i), Order 1 Rule 1(lc)(ii), Order 11 Rule 1(3), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 39 Rule 1, Order 13 Rule 2, Order 39 Rule 2, Order 11 Rule 5Delhi High Court (Original Side) Rules, 2018 — Rule
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High Courts14 Dec 2023Dismissed

C. P. Singh Vs Vinod Prasad

Delhi High Court · (2023) 12 DEL CK 0069

Code Of Criminal Procedure, 1973 — Section 251, 313, 378(1)Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139
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High Courts13 Dec 2023Disposed Of

Laxmi Vs State Nct Of Delhi

Delhi High Court · (2023) 12 DEL CK 0124

Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 174, 482Indian Penal Code, 1860 — Section 363
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High Courts13 Dec 2023Disposed Of

Vijay Singh Vs Sher Singh

Delhi High Court · (2023) 12 DEL CK 0100

Delhi Rent Control Act, 1995 — Section 1(2), 14(1)(e)Delhi Municipal Corporation Act, 1957 — Section 507
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High Courts13 Dec 2023Allowed

Ashok H Advani Vs Mukesh Kumar Singh

Delhi High Court · (2023) 12 DEL CK 0098

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 21 Rule 30, Order 21 Rule 41, Order 21 Rule 41(1), Order 21 Rule 41(2)
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High Courts13 Dec 2023Disposed Of

Gunjan Kumar Vs Vedant & Ors

Delhi High Court · (2023) 12 DEL CK 0097

Contempt of Courts Act, 1971 — Section 2, 10, 12Code of Criminal Procedure, 1973 — Section 251, 340Indian Penal Code, 1860 — Section 193, 195
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