High Courts31 Dec 2020
ISGEC Heavy Engineering Ltd. Vs Indian Oil Corporation Ltd & Anr.
Delhi High Court · (2020) 12 DEL CK 0858
Arbitration & Conciliation Act, 1996-Section 9Companies Act, 1956Banking Regulation Act,1949
COURT ARCHIVE
Delhi High Court judgments, 2020
3,448 judgments · page 1 of 173
High Courts31 Dec 2020
ISGEC Heavy Engineering Ltd. Vs Indian Oil Corporation Ltd & Anr
Delhi High Court · (2020) 12 DEL CK 0258
Arbitration And Conciliation Act, 1996 — Section 9
High Courts28 Dec 2020Disposed Of
ICICI Bank Vs Jain Logistics & Ors.
Delhi High Court · (2020) 12 DEL CK 0887
CPC-Order XXXIX Rule 6
High Courts28 Dec 2020Disposed Of
Dabur India Limited Vs Marico Limited
Delhi High Court · (2020) 12 DEL CK 0781
CPC-Order XXXIX Rules 1 & 2Constitution of India-Article 19(1)(A)
High Courts24 Dec 2020Allowed
Dr Bina Modi Vs Lalit Kumar Modi & Ors; Charu Modi & Anr. Vs Lalit Modi & Anr.
Delhi High Court · (2020) 12 DEL CK 0895
Code of Civil Procedure, 1908-Section 96, Order XLI, XXXIX Rules 1 and 2Indian Trusts Act, 1882-Section 5, 34, 46, 49, 53, 57, 74, 77SEBI (Prohibition of Insider Trading) Regulations, 2015
High Courts24 Dec 2020Disposed Of
Hotel Maharaja Vs MDS Hospitality & Ors.
Delhi High Court · (2020) 12 DEL CK 0867
High Courts24 Dec 2020Disposed Of
Hotel Maharaja Vs MDS Hospitality & Ors.
Delhi High Court · (2020) 12 DEL CK 0866
High Courts24 Dec 2020Allowed
Indian Agro & Recycled Paper Mills Association Vs Tafcon Projects (India) Pvt. Ltd. (Tafcon) & Ors.
Delhi High Court · (2020) 12 DEL CK 0859
Code of Civil Procedure, 1908-Order VI Rule 17, XXIII Rule 1 and 3Societies Registration Act, 1860Specific Relief Act, 1963-Sections 40, 40(1), 40(2), 38, 39, 41(h), 21
High Courts24 Dec 2020Disposed Of
Jagdish Parsad Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0848
CISF Rules, 2001
High Courts24 Dec 2020Dismissed
Jamila Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0847
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 24Land Acquisition Act, 1894Resettlement of the Displaced Persons (Land Acquisition) Act-Section 3
High Courts24 Dec 2020Disposed Of
Jorawer Singh Vs Black Pepper Hospitality Andevents Pvt Ltd
Delhi High Court · (2020) 12 DEL CK 0844
Arbitration & Conciliation Act, 1996-Section 11(6), 12(5), 12(2), Seventh Schedule, Fourth Schedule
High Courts24 Dec 2020Disposed Of
Macpower CNC Machines Limited Vs Union Of India
Delhi High Court · (2020) 12 DEL CK 0839
Constitution of India-Article 14
High Courts24 Dec 2020Dismissed
Lekh Raj & Ors. Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0821
Railway Protection Force Rules, 1987-Rule 70
High Courts24 Dec 2020
Clix Capital Services Private Limited Vs Future Capital Investment Private Limited & Ors.
Delhi High Court · (2020) 12 DEL CK 0793
Arbitration and Conciliation Act, 1996-Section 9, 9(1)(ii), 9(1)(ii)(b), 17Companies Act, 2013-Section 77(3)Contract Act-Section 2-H, 13
High Courts24 Dec 2020Disposed Of
Commerzbank Aktiengesellschaft Vs State Bank Of India, Overseas Branch & Ors
Delhi High Court · (2020) 12 DEL CK 0790
Companies ActRecovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 19, 20, 21Constitution of India-Article 141, 226, 227
High Courts24 Dec 2020Disposed Of
M/S Dentsu One Pvt. Ltd. Vs Regional P, F, Commissioner-II Delhi (South)
Delhi High Court · (2020) 12 DEL CK 0778
Employees’ Provident Funds and Miscellaneous Provisions Act, 1952-Section 14B, 7Q
High Courts24 Dec 2020Dismissed
Dharmender Kumar Vs Yes Bank Ltd & Ors.
Delhi High Court · (2020) 12 DEL CK 0776
SARFAESI Act-Section 17Transfer of Property Act-Section 55(4), 55(4)(b)
High Courts24 Dec 2020Disposed Of
Delhi Transport Corporation Vs Trimax It Infrastructure And Services Ltd & Anr.
Delhi High Court · (2020) 12 DEL CK 0775
High Courts24 Dec 2020Dismissed
Mahesh Goyal Vs State
Delhi High Court · (2020) 12 DEL CK 0769
NDPS Act, 1985-Sections 22, 29, 21, 42, 50, 37, 57
High Courts24 Dec 2020Dismissed
Dharmender Kumar Vs Yes Bank Ltd & Ors
Delhi High Court · (2020) 12 DEL CK 0250
Securitization And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 6(2), 8(6), 14, 17Transfer Of Property Act, 1882 — Section 55(4), 55(4)(b)