COURT ARCHIVE

Delhi High Court judgments, 2020

3,318 judgments · page 2 of 166

High Courts24 Dec 2020Dismissed

Pr. Commissioner Of Income Tax -4 Vs Headstrong Services India Pvt. Ltd

Delhi High Court · (2020) 12 DEL CK 0200

Income Tax Act, 1961 — Section 10A, 92C, 92CA(1), 92CA(3), 92CA(5), 143(1), 143(2), 143(3), 144, 144C, 144C(1), 144C(6), 254

High Courts23 Dec 2020

Parul University Vs Council Of Architecture

Delhi High Court · (2020) 12 DEL CK 0259

Architect Act, 1972 — Section 20, 21

High Courts23 Dec 2020Disposed Of

Sonu Kumar Dubey & Anr Vs Union Of India And Ors

Delhi High Court · (2020) 12 DEL CK 0252

Constitution Of India, 1950 — Article 226Armed Forces Tribunal Act, 2007 — Section 30, 31

High Courts23 Dec 2020Dismissed

Muskaan Aggarwal Vs University Of Delhi

Delhi High Court · (2020) 12 DEL CK 0251

High Courts23 Dec 2020Disposed Of

Royal Sundaram General Insurance Co. Ltd Vs Ranjana Devi & Ors

Delhi High Court · (2020) 12 DEL CK 0230

High Courts23 Dec 2020Dismissed

Nafees Ahmad Vs Union Of India & Anr

Delhi High Court · (2020) 12 DEL CK 0220

Constitution Of India, 1950 — Article 226

High Courts23 Dec 2020Disposed Of

Vayam Techologies Limited And Anr Vs Canara Bank And Ors

Delhi High Court · (2020) 12 DEL CK 0219

High Courts23 Dec 2020Disposed Of

M/S Kumar Food Industries Ltd Vs Sdm Alipur Delhi Through: Govt Of Nct And Ors

Delhi High Court · (2020) 12 DEL CK 0218

Code Of Civil Procedure, 1908 — Order 9 Rule 13

High Courts23 Dec 2020

Dhritiman Ray Vs University Of Delhi & Ors

Delhi High Court · (2020) 12 DEL CK 0217

High Courts23 Dec 2020Disposed Of

Lekhraj Meena Vs Union Of India & Ors

Delhi High Court · (2020) 12 DEL CK 0216

High Courts23 Dec 2020Allowed

Mohd. Hussain & Ors Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2020) 12 DEL CK 0215

High Courts23 Dec 2020

Pacific Projects Limited Vs Asstt CIT

Delhi High Court · (2020) 12 DEL CK 0214

Income Tax (Appellate Tribunal) , 2017 — Rule 35Income Tax Act, 1961 — Section 254(2), 254(3)

High Courts23 Dec 2020Disposed Of

IFFC Ltd. Vs Jt Commissioner Of Income Tax

Delhi High Court · (2020) 12 DEL CK 0213

Code Of Civil Procedure, 1908 — Section 151Income Tax Act, 1961 — Section 3, 4(1), 4(3), 5(1), 5(2), 80I, 80I(6)

High Courts23 Dec 2020Allowed

Camions Logistics Solutions Private Limited Vs Joint Commissioner Of Income Tax, OSD, TDS Circle-73-1, New Delhi & Anr

Delhi High Court · (2020) 12 DEL CK 0212

Income Tax Rules, 1962 — Rule 28AAIncome Tax Act, 1961 — Section 197, 197(1), 264

High Courts23 Dec 2020Disposed Of

CD Pharma India Private Limited Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2020) 12 DEL CK 0199

Indian Penal Code, 1860 — Section 34, 120B, 201, 217, 218, 219, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 91, 160, 172, 173(2), 173(2)(i), 173(3), 173(6), 173(8)

High Courts22 Dec 2020Dismissed

Brijbasi Education And Welfare Society Vs Principal Commissioner Of Income Tax, Central Iii, New Delhi

Delhi High Court · (2020) 12 DEL CK 0255

Income Tax Act, 1961 — Section 12AA, 68, 80G, 143(2), 143(3), 147, 148, 151, 254, 260ACode Of Criminal Procedure, 1973 — Section 161

High Courts22 Dec 2020Dismissed

Edem Sanketh Vs Union Of India & Anr

Delhi High Court · (2020) 12 DEL CK 0254

Constitution Of India, 1950 — Article 14, 19, 21, 226

High Courts22 Dec 2020Dismissed

Sanjay Pratap Singh Vs Union Of India & Ors

Delhi High Court · (2020) 12 DEL CK 0253

Constitution Of India, 1950 — Article 226, 227

High Courts22 Dec 2020Dismissed

H.C. Ram Naresh Vs Union Of India & Ors

Delhi High Court · (2020) 12 DEL CK 0235

Constitution Of India, 1950 — Article 226

High Courts22 Dec 2020Dismissed

Sks Power Generation (Chhattisgarh) Ltd Vs Aquatech Systems (Asia) Limited

Delhi High Court · (2020) 12 DEL CK 0234

Arbitration And Conciliation Act, 1996 — Section 34