High Courts21 Dec 2020Allowed
M/S Himgiri Automobiles Pvt. Ltd. Vs Regional P.F. Commissioner-II, Delhi (East)
Delhi High Court · (2020) 12 DEL CK 0239
Employees' Provident Fund And Miscellaneous Provisions Act, 1952 — Section 7A, 7I, 7Q, 8F, 14B
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 4 of 166
High Courts21 Dec 2020Dismissed
Jeevan Singh Bathyal Vs Union Of India & Anr
Delhi High Court · (2020) 12 DEL CK 0238
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2020Dismissed
Nand Kishor Singh Vs Union Of India And Ors
Delhi High Court · (2020) 12 DEL CK 0237
High Courts21 Dec 2020Dismissed
Paridhi Chauhan Vs Union Of India And Ors
Delhi High Court · (2020) 12 DEL CK 0236
High Courts21 Dec 2020Disposed Of
M/S Its My Name Pvt Ltd Vs Vivek Chaturvedi & Ors
Delhi High Court · (2020) 12 DEL CK 0196
High Courts21 Dec 2020Dismissed
Priyanka Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0195
High Courts21 Dec 2020Disposed Of
Swift Securitas Private Limited Vs Dy. Commissioner Of Income Tax, Circle-22(2), New Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0194
Income Tax Act, 1961 — Section 154, 244A
High Courts21 Dec 2020Allowed
Manpowergroup Services India Pvt. Ltd Vs Commissioner Of Income Tax (TDS)-1, New Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0193
Income Tax Rules, 1962 — Section 28AAIncome Tax Act, 1961 — Section 113, 158BC, 158BG, 194C, 194J, 194I, 194I(a), 194I(b), 197, 263, 264, 264(2)
High Courts21 Dec 2020
Samiksha Narahari Vs Sslt Gujarat Senior Secondary School & Anr
Delhi High Court · (2020) 12 DEL CK 0169
Constitution Of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 117, 117(b)(ii), 120(2)Delhi School Education Act, 1973 — Section 8(2), 8(3), 11
High Courts21 Dec 2020Disposed Of
Alok Ranjan Vs State Bank Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0168
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10(6), 10(7), 67(g)
High Courts21 Dec 2020Allowed
Sanjeev Dhundia Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0167
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2020Disposed Of
Neha Vs State (N.C.T Of Delhi)
Delhi High Court · (2020) 12 DEL CK 0166
Code Of Criminal Procedure, 1973 — Section 164, 439, 482Indian Penal Code, 1860 — Section 34, 109, 342, 363, 366A, 368, 370, 370A, 372, 376(3), 376AB, 376DA, 376DBImmoral Traffic (Prevention) Act, 1956 &mdashb; Section 3, 5, 7
High Courts21 Dec 2020Dismissed
Vineet Khosla Vs M/S Edelweiss Asset Reconstruction Company Ltd. & Ors
Delhi High Court · (2020) 12 DEL CK 0165
Constitution Of India, 1950 — Article 227Insolvency And Bankruptcy Courts, 2016 — Section 61, 61(2), 238ALimitation Act, 1963 — Section 5
High Courts21 Dec 2020Disposed Of
Abhinav Aggarwal Vs Aakriti Kapoor
Delhi High Court · (2020) 12 DEL CK 0164
High Courts21 Dec 2020Disposed Of
Era Chandran Vs Smita Goel
Delhi High Court · (2020) 12 DEL CK 0163
Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts21 Dec 2020Disposed Of
Union Of India And Anr. Vs Samridhi Sushil Sharma
Delhi High Court · (2020) 12 DEL CK 0162
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2020
Zee Entertainment Enterprises Limited Vs Indusind Bank Limited & Anr
Delhi High Court · (2020) 12 DEL CK 0161
Specific Relief Act, 1963 — Section 34, 38, 41(b), 41(d)
High Courts21 Dec 2020
Future Retail Ltd Vs Amazon.Com Investment Holdings LLC & Ors.
Delhi High Court · (2020) 12 DEL CK 0160
Code Of Civil Procedure, 1908 — Section 9, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 6 Rule 15(a)Foreign Exchange Management (Non-Debt Instruments) Rules, 2019 — Rule 23, 23(1)Competition Act, 2002 — Section 5, 6(2)
High Courts18 Dec 2020Dismissed
Mother Teresa College For Girls Vs National Council For Teacher Education And Ors
Delhi High Court · (2020) 12 DEL CK 0261
Constitution Of India, 1950 — Article 32, 226National Council For Teacher Education Act, 1993 — Section 4(1), 14, 14(1), 15(3)(b), 18
High Courts18 Dec 2020Dismissed
Snehil Deota Vs University Of Delhi And Anr
Delhi High Court · (2020) 12 DEL CK 0243