High Courts18 Dec 2020Dismissed
Mandeep Singh Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0242
Central Civil Services (Pension) Rules, 1972 — Rule 26(4), 26(4)(iii)Border Security Force Rules, 1969 — Rule 19
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 5 of 166
High Courts18 Dec 2020Allowed
Krishan Lal Garg Vs Investor Education And Protection Fund Authority & Anr
Delhi High Court · (2020) 12 DEL CK 0173
Investor Education And Protection Fund Authority (Accounting, Audit, Transfer And Refund) Second Amendment Rules, 2019 — Rule 1(3), 6(iv), 6(vi)
High Courts18 Dec 2020
Ganpat Rai Vs Rajiv Garg
Delhi High Court · (2020) 12 DEL CK 0172
Code Of Civil Procedure, 1908 — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts18 Dec 2020Disposed Of
M/S New Era Projects Vs M/S Senbo Engineering Limited & Ors
Delhi High Court · (2020) 12 DEL CK 0157
Code Of Civil Procedure, 1908 — Order 37
High Courts18 Dec 2020Disposed Of
Nand Lal & Ors. Vs Allauddin & Ors.
Delhi High Court · (2020) 12 DEL CK 0156
Code Of Civil Procedure, 1908 — Order 22 Rule 4Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts18 Dec 2020Dismissed
Vijay Mann @ Kapil Vs State (Nct Of Delhi)
Delhi High Court · (2020) 12 DEL CK 0155
Code Of Criminal Procedure, 1973 — Section 482Maharashtra Control Of Organized Crime Act, 1999 — Section 2(1)(d), 2(1)(e), 2(1)(f), 3, 3(1)(ii), 3(2), 4, 21(3), 23(1)(a)Arms Act, 1959 — Section 25
High Courts18 Dec 2020Dismissed
Bal Bhagwan Vs Delhi Development Authority
Delhi High Court · (2020) 12 DEL CK 0154
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 112Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 5, Order 12 Rule 8, Order 6 Rule 17
High Courts18 Dec 2020Dismissed
Amit Khaneja And Ors Vs IL & FS Financial Services Ltd
Delhi High Court · (2020) 12 DEL CK 0148
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14, 17Insolvency And Bankruptcy Code, 2016 — Section 10(a)
High Courts17 Dec 2020Disposed Of
Dr. Khedkar Puja Deeliprao Vs Union Service Public Commission
Delhi High Court · (2020) 12 DEL CK 0244
Constitution Of India, 1950 — Article 14, 21, 226, 227Code Of Civil Procedure, 1908 — Section 151
High Courts17 Dec 2020Dismissed
Jyoti Thakur Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0198
Constitution Of India, 1950 — Article 14, 16, 226
High Courts17 Dec 2020Disposed Of
Ashok Singh Bhadauria And Ors Vs Union Of India And Ors
Delhi High Court · (2020) 12 DEL CK 0197
Constitution Of India, 1950 — Article 356Railway Protection Force Rules, 1987 — Rule 45.1A, 57, 69.1, 71.1, 71.3, 99, 99.2, 102
High Courts17 Dec 2020Disposed Of
Designco Vs Union Of India &Ors
Delhi High Court · (2020) 12 DEL CK 0182
High Courts17 Dec 2020
BDR Builders & Developers Pvt. Ltd Vs Lalit Modi
Delhi High Court · (2020) 12 DEL CK 0174
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 2AContempt Of Courts Act, 1971 — Section 2(b), 11, 12, 13Arbitration And Conciliation Act, 1996 — Section 9, 34
High Courts17 Dec 2020Disposed Of
Ajai Kumar Srivastava Vs University College Of Medical Sciences (University Of Delhi ) And Ors.
Delhi High Court · (2020) 12 DEL CK 0151
High Courts17 Dec 2020Disposed Of
Indian Railways Medical Laboratory Technologists Association Vs Ministry Of Railways And Anr
Delhi High Court · (2020) 12 DEL CK 0150
Administrative Tribunals Act, 1985 — Section 14(1)
High Courts17 Dec 2020
Charu Jain Vs Directorate Of Education, GNCT Of Delhi And Anr
Delhi High Court · (2020) 12 DEL CK 0149
Delhi School Education Act, 1973 — Section 11
High Courts17 Dec 2020Dismissed
Manoj Kumar Tiwari Vs Manish Sisodia & Ors
Delhi High Court · (2020) 12 DEL CK 0147
Code Of Criminal Procedure, 1973 — Section 161, 199, 199(2), 199(4), 199(5), 199(6), 200, 202, 204, 294, 311, 482Indian Penal Code, 1860 — Section 34, 35, 499, 501, 500, 502Evidence Act, 1872 — Section 61, 62, 63, 64, 65, 65B, 65B(1), 65B(4)
High Courts17 Dec 2020Dismissed
Brig. Ravi Navet Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0142
High Courts17 Dec 2020Allowed
Jaikishan Aggarwal (Blind) Vs Jinender Kumar & Anr
Delhi High Court · (2020) 12 DEL CK 0141
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts17 Dec 2020Allowed
Manoj Anand & Anr Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0140