High Courts17 Dec 2020Disposed Of
SRF Limited Vs Commissioner Of VAT & Anr
Delhi High Court · (2020) 12 DEL CK 0139
Central Sales Tax (Delhi) Rules, 2005 — Rule 8
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 6 of 166
High Courts17 Dec 2020Allowed
MS (X) Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0132
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Rules, 2013 — Rule 13
High Courts17 Dec 2020
Vateena Begum Vs Shamim Zafar & Anr
Delhi High Court · (2020) 12 DEL CK 0131
Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 106Transfer Of Property Act, 1882 — Section 53ARegistration Act, 1908 — Section 17
High Courts16 Dec 2020
Ravi Kumar @ Shooter Vs State (Nct Of Delhi)
Delhi High Court · (2020) 12 DEL CK 0249
Punjab Police Rules, 1934 — Rule 22.59Indian Penal Code, 1860 — Section 34, 302, 307, 324, 326Arms Act, 1959 — Section 25, 27, 54, 59
High Courts16 Dec 2020Disposed Of
Dr. Mohan Reddy R & Anr. Vs Jaladi Prasuna & Ors
Delhi High Court · (2020) 12 DEL CK 0177
Benami Transactions (Prohibition) Act, 1988 — Section 46
High Courts16 Dec 2020Dismissed
Surender Kumar Gupta & Ors Vs Mahesh & Ors
Delhi High Court · (2020) 12 DEL CK 0176
High Courts16 Dec 2020Allowed
Govardhan Vigraham Vs Union Of India
Delhi High Court · (2020) 12 DEL CK 0175
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 68A(1), 68A(2)(f), 68H(1), 68I, 68I(1), 68I(3), 68O, 68UPrevention Of Illicit Traffic In Narcotic Drug And Psychotropic Substances Act, 1988 — Section 3(1)
High Courts16 Dec 2020Disposed Of
Bibha Pandey Vs Punjab National Bank & Ors
Delhi High Court · (2020) 12 DEL CK 0158
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 13(2), 13(3), 13(4)
High Courts16 Dec 2020Disposed Of
Gunn Agri Foods Pvt Ltd Vs Punjab National Bank
Delhi High Court · (2020) 12 DEL CK 0146
High Courts16 Dec 2020Disposed Of
Munish Kumar Vs H D Bhalla (Deceased) Thr Lrs
Delhi High Court · (2020) 12 DEL CK 0145
Code Of Civil Procedure, 1908 — Order 26 Rule 10A, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 6 Rule 16, Order 7 Rule 17Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2020Disposed Of
M/S ICT Service Management Solutions (India) Pvt. Ltd. Vs Govt. Of Nct Of Delhi Labour Department And Anr
Delhi High Court · (2020) 12 DEL CK 0144
High Courts16 Dec 2020Dismissed
Ravi Narayan Agarwal Vs Sushil Kumar Agarwal & Ors.
Delhi High Court · (2020) 12 DEL CK 0143
Code Of Civil Procedure, 1908 — Order 6 Rule 4Hindu Succession Act, 1956 — Section 6
High Courts16 Dec 2020Allowed
Raj Kumar Chandak & Ors. Vs Mukesh Kumar Aggarwal & Anr
Delhi High Court · (2020) 12 DEL CK 0138
Delhi Shops And Establishment Act, 1954 — Section 21(3), 21(5)
High Courts16 Dec 2020Disposed Of
M/S ICT Service Management Solutions (India) Pvt. Ltd. Vs Government Of Nct Of Delhi, Labour Department & Anr
Delhi High Court · (2020) 12 DEL CK 0137
High Courts16 Dec 2020Disposed Of
Interdigital Technology Corporation & Ors Vs Xiaomi Corporation & Ors
Delhi High Court · (2020) 12 DEL CK 0130
Constitution Of India, 1950 — Article 141Delhi High Court (Original Side) Rules, 2018 — Rule 17Bar Council Of India Rules, 1975 — Section 15, 19, 26
High Courts16 Dec 2020Allowed
Munna Lal Vs State (Govt Of Nct Of Delhi) Though SHO/IO & Anr
Delhi High Court · (2020) 12 DEL CK 0125
High Courts15 Dec 2020Disposed Of
M/S FCB Garment Tex India P. Ltd Vs Registrar Of Trade Marks & Ors.
Delhi High Court · (2020) 12 DEL CK 0181
High Courts15 Dec 2020Disposed Of
Malti Devi Vs Naveen Chauhan & Ors.
Delhi High Court · (2020) 12 DEL CK 0180
High Courts15 Dec 2020Dismissed
Sunil Kumar & Ors Vs Delhi Transport Infrastructure Development Corporation Ltd
Delhi High Court · (2020) 12 DEL CK 0179
High Courts15 Dec 2020Dismissed
Pankaj Khanna Vs Shalini Gupta
Delhi High Court · (2020) 12 DEL CK 0178
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 14(3), Order 7 Rule 14(4), Order 6 Rule 16Family Courts Act, 1984 — Section 13, 19, 19(5)