High Courts14 Dec 2020Dismissed
Chaman Giri & Ors Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0097
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 8 of 166
High Courts14 Dec 2020Dismissed
Sunil Kumar Dahiya Vs State
Delhi High Court · (2020) 12 DEL CK 0096
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 174A, 409, 420, 467, 468, 471
High Courts14 Dec 2020Dismissed
Track And Towers Infratech P Ltd Vs National Highway Authority Of India
Delhi High Court · (2020) 12 DEL CK 0083
Constitution Of India, 1950 — Article 14, 226
High Courts11 Dec 2020Dismissed
Professor Rajiv Saxena Vs Jawaharlal Nehru University, Through Its Registrar
Delhi High Court · (2020) 12 DEL CK 0257
Constitution Of India, 1950 — Article 226
High Courts11 Dec 2020Allowed
M/S Kalra Papers Private Limited Vs Income Tax Officer
Delhi High Court · (2020) 12 DEL CK 0159
Constitution Of India, 1950 — Article 226Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24, 25Income Tax Act, 1961 — Section 133A, 143(3), 254(2), 260A
High Courts11 Dec 2020Disposed Of
Larsen And Toubro Limited Vs Punatsangchhu-1 Hydroelectric Project Authority
Delhi High Court · (2020) 12 DEL CK 0110
Arbitration And Conciliation Act, 1996 — Section 11, 11(6)
High Courts11 Dec 2020Allowed
Manoj Vs State (Govt. Of Nct) Of Delhi
Delhi High Court · (2020) 12 DEL CK 0085
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 9, 29, 30Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35Indian Penal Code, 1860 — Section 376(2)
High Courts11 Dec 2020Dismissed
Vijay Israni Vs Salim Lalvani
Delhi High Court · (2020) 12 DEL CK 0084
Code Of Civil Procedure, 1908 — Order 6 Rule 17Specific Relief Act, 1963 — Section 14(C), 21, 21(5)Indian Contract Act, 1872 — Section 73, 74
High Courts11 Dec 2020Dismissed
Anil Dutt Sharma Vs Amulya Patnayak & Ors
Delhi High Court · (2020) 12 DEL CK 0080
High Courts11 Dec 2020Allowed
Rohit Vs Central Bureau Of Narcotics
Delhi High Court · (2020) 12 DEL CK 0067
Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 28, 29, 30, 50, 52A, 52A(2), 52A(3), 53
High Courts10 Dec 2020Dismissed
Banke Ram Vs Govt. Of India & Anr
Delhi High Court · (2020) 12 DEL CK 0126
Constitution Of India, 1950 — Article 20, 20(2), 20(3), 235Central Industrial Security Force Rules, 2001 — Rule 36Central Civil Services (Conduct) Rules, 1964 — Section 3(1)(i), 3(1)(ii), 3(1)(iii)
High Courts10 Dec 2020Disposed Of
Pr. Commissioner Of Income Tax, Delhi-9 Vs Yum Restaurants India Pvt. Ltd.
Delhi High Court · (2020) 12 DEL CK 0086
High Courts10 Dec 2020Dismissed
M/S Nissan Motor India Private Limited Vs M/S Fervent Communications Private Limited & Anr
Delhi High Court · (2020) 12 DEL CK 0071
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts10 Dec 2020Dismissed
Raghubir Kaur (Since Deceased ) Through Lrs Vs Suresh Kumar
Delhi High Court · (2020) 12 DEL CK 0070
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8), 38
High Courts10 Dec 2020Disposed Of
OYO Hotels And Homes Private Limited Vs Inderjeet Kaur Kohli
Delhi High Court · (2020) 12 DEL CK 0069
Code Of Civil Procedure, 1908 — Order 38 Rule 5
High Courts10 Dec 2020Allowed
Sanjeev Srivastava And Ors Vs State Of Nct Of Delhi And Ors
Delhi High Court · (2020) 12 DEL CK 0068
High Courts09 Dec 2020Disposed Of
Naresh Nagar Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0116
High Courts09 Dec 2020Disposed Of
Ravinder Yadav Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0115
High Courts09 Dec 2020Dismissed
Anti Corrution Council Of India Trust Through Its Authorised Signatory Mohd . Kamran Khan Vs Directorate Of Education & Anr
Delhi High Court · (2020) 12 DEL CK 0114
High Courts09 Dec 2020Disposed Of
Vipin Vs University Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0113