High Courts09 Dec 2020Dismissed
Residents Welfare Association Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0112
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 9 of 166
High Courts09 Dec 2020Disposed Of
All India Radio Casual Announcer And Comperes Union & Anr Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0111
High Courts09 Dec 2020Dismissed
India Tourism Development Corporation Vs M/S. C.P. & Associates Pvt. Ltd & Ors
Delhi High Court · (2020) 12 DEL CK 0099
Arbitration And Conciliation Act, 1996 — Section 34
High Courts09 Dec 2020Disposed Of
Amanpreet Singh Kohli Vs Pankaj Dayal
Delhi High Court · (2020) 12 DEL CK 0087
Code Of Civil Procedure, 1908 — Order 43 Rule 1, Order 39 Rule 4Commercial Courts Act, 2015 — Section 13(1)
High Courts09 Dec 2020Disposed Of
Jeet Singh Chauhan Vs Land Acquisition Collector, South East District
Delhi High Court · (2020) 12 DEL CK 0081
Land Acquisition Act, 1894 — Section 4, 6, 12(2), 17, 18, 18(2)(b), 28A
High Courts09 Dec 2020Dismissed
Dr. Suresh Chandra Gupta Vs Nct Of Delhi
Delhi High Court · (2020) 12 DEL CK 0072
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 304, 315
High Courts09 Dec 2020Dismissed
Sita Ram Vs Sanam Aggarwal
Delhi High Court · (2020) 12 DEL CK 0062
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts09 Dec 2020Dismissed
Nirmal Devi Ors & Anr Vs Rakesh Kumar Jain & Ors
Delhi High Court · (2020) 12 DEL CK 0061
Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1)(aa)
High Courts09 Dec 2020Dismissed
Chintpurni Medical College And Hospital And Anr Vs Union Of India And Anr
Delhi High Court · (2020) 12 DEL CK 0059
Indian Medical Council Act, 1956 — Section 10A, 10A(7), 11, 11(2), 19
High Courts08 Dec 2020Disposed Of
Union Of India Vs Vodafone Group PLC & Anr
Delhi High Court · (2020) 12 DEL CK 0127
High Courts08 Dec 2020Dismissed
Syed Sadique Raza Vs Jamia Millia Islamia & Anr
Delhi High Court · (2020) 12 DEL CK 0120
High Courts08 Dec 2020Disposed Of
Kanodia Oil Mills Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0119
High Courts08 Dec 2020Disposed Of
Indian Naturopathy And Yoga Graduates Medical Association (INYGMA) Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0118
High Courts08 Dec 2020Disposed Of
Indo Swiss Chemicals Ltd And Another Vs Willowood Chemicals Pvt. Ltd
Delhi High Court · (2020) 12 DEL CK 0117
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts08 Dec 2020Disposed Of
Om Prakash Yadav & Ors Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0091
Constitution Of India, 1950 — Article 226Armed Forces Tribunal Act, 2007 — Section 30, 31
High Courts08 Dec 2020Disposed Of
Deepak Singh Jatav Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0090
Indian Penal Code, 1860 — Section 34, 294, 323, 504
High Courts08 Dec 2020Disposed Of
Anadi Charan Roul & Ors Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0089
High Courts08 Dec 2020Disposed Of
H.C. Ram Naresh Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0088
High Courts08 Dec 2020Disposed Of
Fahim Vs State (Govt Of Gnct Delhi)
Delhi High Court · (2020) 12 DEL CK 0074
Code Of Criminal Procedure, 1973 — Section 307, 374(2)Evidence Act, 1872 — Section 27
High Courts08 Dec 2020Allowed
Dominant Systems Private Limited Vs Surjeet Singh
Delhi High Court · (2020) 12 DEL CK 0073
Industrial Disputes Act, 1947 — Section 17B