High Courts04 Dec 2020Dismissed
Rani Singh (In Judicial Custody) Vs State Of Nct Delhi
Delhi High Court · (2020) 12 DEL CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 302
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 11 of 166
High Courts04 Dec 2020Disposed Of
M/S Civicon Engineering Contracting India Pvt Ltd & Anr Vs Central Board Of Trustees & Ors
Delhi High Court · (2020) 12 DEL CK 0044
Employees’ Provident Funds & Miscellaneous Provisions Act, 1952 — Section 7Q, 14B
High Courts04 Dec 2020Dismissed
Ex CPL G Mohan Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0042
Air Force Rules, 1969 — Section 15(2)(f)
High Courts04 Dec 2020Disposed Of
Sita Ram Sureka (Huf) Vs Basant Kumar Satish Kumar Biyani (HUF) & Anr
Delhi High Court · (2020) 12 DEL CK 0041
Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 26 Rule 10(2)
High Courts04 Dec 2020Disposed Of
D.T.C. Vs Kanwar Singh
Delhi High Court · (2020) 12 DEL CK 0040
Industrial Disputes Act, 1947 — Section 17B, 33(2)(b)
High Courts04 Dec 2020Disposed Of
M/S Iworld Business Solutions Private Limited Vs M/S Delhi Metro Rail Corporation Limited
Delhi High Court · (2020) 12 DEL CK 0036
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8), 12(5)Arbitration And Conciliation (Amendment) Act, 2015 — Section 12, 12(5)
High Courts04 Dec 2020
M/S NHPC Ltd Vs M/S Hindustan Construction Company Ltd.
Delhi High Court · (2020) 12 DEL CK 0031
Code Of Civil Procedure, 1908 — Order 41 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 34, 36(3)
High Courts04 Dec 2020Dismissed
Union Bank Of India Vs Mujahid Qasim & Ors
Delhi High Court · (2020) 12 DEL CK 0025
Constitution Of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2(ra), 2(s), 17, 33, 33A
High Courts04 Dec 2020Disposed Of
Muhammad Ajmal Vs Anjuman E Khuddam Qabristan Dargah Hazrat Khwaja Baki Billa & Anr
Delhi High Court · (2020) 12 DEL CK 0023
High Courts04 Dec 2020Disposed Of
Lalit Kumar Vat Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0022
Indian Penal Code, 1860 — Section 376
High Courts04 Dec 2020Disposed Of
Rashi Vs Union Of India And Anr
Delhi High Court · (2020) 12 DEL CK 0021
Central Civil Services (Conduct) Rules, 1964 — Rule 3, 14Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14(2), 14(22)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 2(g)(i), 4, 4(1), 4(2)(c), 6
High Courts04 Dec 2020Dismissed
Rajesh Kumar Vs Mehrotra Impex Pvt. Ltd.
Delhi High Court · (2020) 12 DEL CK 0020
Constitution Of India, 1950 — Article 227Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139, 145(2)Code Of Criminal Procedure, 1973 — Section 82, 251, 281, 311, 313, 482
High Courts04 Dec 2020Dismissed
Chintels India Ltd Vs Bhayana Builders Pvt. Ltd
Delhi High Court · (2020) 12 DEL CK 0019
Constitution Of India, 1950 — Article 133, 134A, 136Code Of Civil Procedure, 1908 — Order 43, Order 43 Rule 1, Order 37 Rule 5Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3), 37, 37(1), 37(1)(b), 37(1)(c)
High Courts04 Dec 2020Disposed Of
Jindal Steel & Power Limited Vs Reserve Bank Of India
Delhi High Court · (2020) 12 DEL CK 0018
Constitution Of India, 1950 — Article 14, 19(1)(g)Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)
High Courts04 Dec 2020Disposed Of
Rajeev Sharma Vs State (Nct) Of Delhi
Delhi High Court · (2020) 12 DEL CK 0017
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 167(2)(a)(i), 167(2)(a)(ii), 173Official Secrets Act, 1923 — Section 3, 3(1), 4, 5
High Courts03 Dec 2020Allowed
British Airways Plc Vs Income Tax Officer & Ors
Delhi High Court · (2020) 12 DEL CK 0121
Income Tax Act, 1961 — Section 90(2), 197, 197(1)
High Courts03 Dec 2020Dismissed
Natwest Markets PLC Formerly The Royal Bank Of Scotland Nv Vs Special Director (Central Region) Adjudicating Authority Directorate Of Enforcement & Anr
Delhi High Court · (2020) 12 DEL CK 0098
Foreign Exchange Management (Adjudication Proceedings And Appeal) Rules, 2000 — Rule 4, 4(1), 4(2), 4(3), 4(4), 4(5)Foreign Exchange Management Act, 1999 — Section 13
High Courts03 Dec 2020Allowed
Smartchem Technologies Ltd. Vs Union Of India
Delhi High Court · (2020) 12 DEL CK 0079
High Courts03 Dec 2020Disposed Of
J.K. Tyre And Industries Ltd Vs Kailash Shipping Services Pvt Ltd
Delhi High Court · (2020) 12 DEL CK 0078
Arbitration And Conciliation Act, 1996 — Section 11, 12(5), 12(6)