High Courts03 Dec 2020Disposed Of
Oyo Hotels And Homes Pvt. Ltd Vs Pearl Hospitality & Events Pvt Ltd
Delhi High Court · (2020) 12 DEL CK 0054
Arbitration And Conciliation Act, 1996 — Section 9(3), 11, 17, 37
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 12 of 166
High Courts03 Dec 2020Disposed Of
VA Tech Wabag Limited Vs Delhi Jal Board
Delhi High Court · (2020) 12 DEL CK 0053
High Courts03 Dec 2020Dismissed
Sushil Kumar Jain Vs Gajender Chopra
Delhi High Court · (2020) 12 DEL CK 0046
High Courts03 Dec 2020Disposed Of
Dinesh Khullar Vs Directorate Of Education And Anr
Delhi High Court · (2020) 12 DEL CK 0033
Delhi School Education Act, 1973 — Section 8(2)
High Courts03 Dec 2020Disposed Of
Ravindranath Rao Sindhia &Anr. Vs Amway India Enterprises Private Limited
Delhi High Court · (2020) 12 DEL CK 0032
Arbitration And Conciliation Act, 1996 — Section 2(1)(f), 2(1)(f)(i), 2(1)(f)(iii), 11, 11(4)(b), 11(6)
High Courts03 Dec 2020
Atlanta Ltd Vs Govt. Of Rajasthan & Anr
Delhi High Court · (2020) 12 DEL CK 0026
Arbitration And Conciliation Act, 1996 — Section 34, 36, 37Code Of Civil Procedure, 1908 — Section 39
High Courts03 Dec 2020Disposed Of
Altaf Ahmed @ Rahul Vs State (GNCTD Of Delhi)
Delhi High Court · (2020) 12 DEL CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 374(2), 383Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(m), 6, 29, 30
High Courts03 Dec 2020Allowed
Nazim & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0012
Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
High Courts03 Dec 2020Dismissed
CRSC Research And Design Institute Group Co. Ltd. Vs Vs Dedicated Freight Corridor Corporation Of India Limited & Ors.
Delhi High Court · (2020) 12 DEL CK 0009
Arbitration And Conciliation Act, 1996 — Section 9, 37, 37(1)(b)
High Courts02 Dec 2020Disposed Of
Indian Sugar Exim Corporation Ltd Vs Sakuma Exports Limite
Delhi High Court · (2020) 12 DEL CK 0077
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts02 Dec 2020Disposed Of
KDP Buildwell Private Limited Vs Union Of India And Ors
Delhi High Court · (2020) 12 DEL CK 0076
High Courts02 Dec 2020Dismissed
Delhi Transport Corporation & Anr. Vs Jai Kumar Jain
Delhi High Court · (2020) 12 DEL CK 0055
Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 2
High Courts02 Dec 2020Dismissed
Saajan Bajaj Vs Esha Sachdeva
Delhi High Court · (2020) 12 DEL CK 0034
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12(1), 19
High Courts02 Dec 2020Dismissed
Ritika Gupta Vs State Bank Of India
Delhi High Court · (2020) 12 DEL CK 0029
High Courts02 Dec 2020Allowed
Deept Sarup Aggarwal Vs Union Of India & Anr.
Delhi High Court · (2020) 12 DEL CK 0028
Constitution Of India, 1950 — Article 21, 226Code Of Criminal Procedure, 1973 — Section 41, 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 41(1)(f), 41(1)(g), 41(1)(h), 41(1)(i), 41A, 41BIndian Penal Code, 1860 — Section 120B, 406, 420
High Courts02 Dec 2020Allowed
Krishan Kumar Vs Sub-Divisional Magistrate Rohini & Anr
Delhi High Court · (2020) 12 DEL CK 0027
Court-Fees Act, 1870 — Section 25, 26, 27, 30
High Courts02 Dec 2020Disposed Of
Vishal Saraswat Vs Union Of India And Anr.
Delhi High Court · (2020) 12 DEL CK 0015
Indian Penal Code, 1860 — Section 323, 324, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Dec 2020
Rani & Anr Vs Dinesh
Delhi High Court · (2020) 12 DEL CK 0014
Code Of Criminal Procedure, 1973 — Section 125Protection of Women from Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 20(d), 21, 22, 26, 36Hindu Marriage Act, 1955 — Section 24
High Courts02 Dec 2020Dismissed
Akram Shah Vs Union Of India And Ors
Delhi High Court · (2020) 12 DEL CK 0005
High Courts02 Dec 2020Disposed Of
Mohd Shahabuddin Vs State Govt Of Nct Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0004
Constitution Of India, 1950 — Article 21, 32, 142Delhi Prison Rules, 2018 — Rule 1203, 1205, 1206Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 307, 364, 364A