COURT ARCHIVE

Delhi High Court judgments, 2020

3,318 judgments · page 13 of 166

High Courts02 Dec 2020Dismissed

Sunil Kumar Yadav Vs Union Of India & Ors

Delhi High Court · (2020) 12 DEL CK 0002

Constitution Of India, 1950 — Article 226Sashastra Seema Bal Rules, 2007 — Rule 9(5)Sashastra Seema Bal Act, 2007 — Section 43, 49, 83, 169

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High Courts02 Dec 2020Dismissed

Injamam Ul Hossain Vs All India Institute Of Medical Science & Ors

Delhi High Court · (2020) 12 DEL CK 0001

Constitution Of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 2(f), 3All India Institute Of Medical Science Act, 1956 — Section 3, 5

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High Courts01 Dec 2020Dismissed

Puneet Sabharwal Vs CBI

Delhi High Court · (2020) 12 DEL CK 0129

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 161, 482Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)

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High Courts01 Dec 2020Allowed

Ast Enterprises Inc. Vs Mewa Mishri Enterprises Pvt. Ltd

Delhi High Court · (2020) 12 DEL CK 0082

Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 2(2), 9Arbitration And Conciliation (Amendment) Act, 2019 — Section 2(2)

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High Courts01 Dec 2020Dismissed

Yash Yadav Vs Central Board Of Secondary Education & Anr

Delhi High Court · (2020) 12 DEL CK 0056

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High Courts01 Dec 2020Disposed Of

Emaar India Limited, Formerly Known As Emaar MGF Land Limited Vs Hicon Hera Buildtech Private Limited

Delhi High Court · (2020) 12 DEL CK 0048

Arbitration And Conciliation Act, 1996 — Section 9, 12(2), 17

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High Courts01 Dec 2020Disposed Of

Delhi Development Authority Vs Kamal Singh & Anr

Delhi High Court · (2020) 12 DEL CK 0047

Code Of Civil Procedure, 1908 — Order 2 Rule 2Delhi Land Reforms Act, 1954 — Section 13, 16, 74(4), 84, 104, 185

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High Courts01 Dec 2020Disposed Of

Mukesh Kumar Vs Union Of India And Ors.

Delhi High Court · (2020) 12 DEL CK 0035

Ex-servicemen (Re-employment in Central Civil Services And Posts) Rules, 1979 — Rule 2(c)(i)(a), 5(c), 5(c)(i)

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High Courts01 Dec 2020Dismissed

Sunaina Dlamia Vs Government Of Nct Of Delhi & Ors

Delhi High Court · (2020) 12 DEL CK 0030

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts01 Dec 2020Dismissed

Bharat Vohra Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2020) 12 DEL CK 0016

Family Courts Act, 1984 — Section 19(4)Indian Divorce Act, 1869 — Section 36Code Of Criminal Procedure, 1973 — Section 125, 397

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High Courts01 Dec 2020Disposed Of

Meenu Goyal Vs M/S Micromax Informatics Ltd. & Ors

Delhi High Court · (2020) 12 DEL CK 0011

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 138(b), 141, 142

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High Courts01 Dec 2020Dismissed

Ranbir Bhardwaj Vs Sohan Lal Gupta

Delhi High Court · (2020) 12 DEL CK 0010

Code of Civil Procedure, 1908 — Order 23Code Of Criminal Procedure, 1973 — Section 421, 431, 477, 482Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts01 Dec 2020Disposed Of

Anju Khanna Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2020) 12 DEL CK 0008

Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 34, 415, 420

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High Courts01 Dec 2020Disposed Of

Jin Kushal Exports And Anr. Vs D.J. Khera (HUF)

Delhi High Court · (2020) 12 DEL CK 0007

Code of Civil Procedure, 1908 — Order 15A, Order 39 Rule 1, Order 39 Rule 2

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High Courts01 Dec 2020Dismissed

V. Hansprakash (Through Pairokar) Vs State

Delhi High Court · (2020) 12 DEL CK 0006

Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 170Securities and Exchange Board of India (Stock Brokers) Regulations, 1992 — Regulation 9 (f), 10F

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High Courts01 Dec 2020Allowed

Delhi Urban Shelter Improvement Board (DUSIB) Vs Hindustan Trading Company

Delhi High Court · (2020) 12 DEL CK 0003

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts27 Nov 2020Allowed

Mumbai International Airport Limited Vs Airports Authority Of India & Anr

Delhi High Court · (2020) 11 DEL CK 0236

Code Of Civil Procedure, 1908 — Order 39, Order 39 Rule 1, Order 39 Rule 2Arbitration And Conciliation Act, 1996 — Section 9, 17Code of Criminal Procedure, 1973 — Section 144

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High Courts27 Nov 2020Disposed Of