High Courts28 Dec 1992
Management of M/s. Jor Bagh Distributors Pvt. Ltd. Vs Workmen as Represented by M/s. Mercantile Employees Association
Delhi High Court · (1997) 75 FLR 382
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 1 of 34
High Courts18 Dec 1992
Rajrani Sehgal Vs Parshottam Lal and Others
Delhi High Court · (1992) 47 DLT 192 : (1993) 25 DRJ 338 : (1992) RLR 126
Evidence Act, 1872 — Section 68
High Courts18 Dec 1992
K. Narendra Vs Riviera Apartments (P) Ltd.
Delhi High Court · (1993) 25 DRJ 72
Contract Act, 1872 — Section 23Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 20
High Courts16 Dec 1992
Sarbjit Singh Vs Commissioner of Income Tax
Delhi High Court · (1993) 49 DLT 705
High Courts16 Dec 1992
Sarbjit Singh Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1993) 49 DLT 705
Income Tax Act, 1961 — Section 144B
High Courts15 Dec 1992
Gurmeet Kaur Vs Union of India and Others
Delhi High Court · (1993) 1 Crimes 558 : (1993) 25 DRJ 421
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3(1)Customs Act, 1962 — Section 135
High Courts15 Dec 1992
Dinesh Pal Vs University of Delhi and Another
Delhi High Court · (1993) 49 DLT 373
High Courts15 Dec 1992
Dinesh Kumar Vs State
Delhi High Court · (1993) CriLJ 898 : (1993) 2 RCR(Criminal) 153
High Courts14 Dec 1992
Jayshree Ravi and another Vs University of Delhi and another
Delhi High Court · AIR 1992 Delhi 108 : (1993) 25 DRJ 303
High Courts12 Dec 1992
Shashi Mangla Vs Union of India
Delhi High Court · (1996) RLR 87
Constitution of India, 1950 — Article 226
High Courts30 Nov 1992
Blue Star Limited Vs K.S. Khurana and Others
Delhi High Court · (1993) 49 DLT 329 : (1993) 25 DRJ 162 : (1994) 2 LLJ 590
Evidence Act, 1872 — Section 91Industrial Disputes Act, 1947 — Section 10
High Courts30 Nov 1992
Rajmal Vs State
Delhi High Court · (1993) CriLJ 1985 : (1993) 49 DLT 163 : (1993) 25 DRJ 124
High Courts30 Nov 1992
Major Y.K. Bammi Vs Jawaharlal Nehur University and another
Delhi High Court · AIR 1993 Delhi 239 : (1993) 50 DLT 588 : (1993) 2 ILR Delhi 22
High Courts30 Nov 1992
Rajimal Vs State
Delhi High Court · (1993) CriLJ 1985 : (1993) 49 DLT 163 : (1993) 25 DRJ 124 : (1993) 1 RCR(Criminal) 540
High Courts25 Nov 1992
Hemkunt Builders Pvt. Ltd. Vs Punjabi University, Patiala
Delhi High Court · (1993) 1 ARBLR 348 : (1993) 49 DLT 314
High Courts24 Nov 1992
Avtar Singh Vs Union of India and another
Delhi High Court · AIR 1993 Delhi 56 : (1992) 24 DRJ 141
High Courts23 Nov 1992
Chand Ram Vs State and Others
Delhi High Court · (1993) 49 DLT 20 : (1993) 25 DRJ 127 : (1993) RLR 134 : (1993) 68 TAXMAN 28
Income Tax Act, 1961 — Section 194A
High Courts23 Nov 1992
Madan Gopal @ Madan Bhaiya Vs Union of India and Others
Delhi High Court · (1993) CriLJ 818 : (1993) 1 Crimes 483 : (1993) 49 DLT 174 : (1993) 25 DRJ 269 : (1993) 2 RCR(Criminal) 62 : (1993) 1 RCR(Criminal) 547 : (1993) RLR 15
High Courts20 Nov 1992
Anil Kumar and Others Vs Moti Ram and Others
Delhi High Court · (1993) 2 Crimes 43 : (1993) 49 DLT 267 : (1993) 25 DRJ 157 : (1993) 1 ILR Delhi 531 : (1993) 1 RCR(Criminal) 521 : (1993) RLR 76