High Courts11 Nov 1992
Polyglass Acrylic Mfg. Co. (P) Ltd. and Another Vs Union of India and Others
Delhi High Court · (1992) 24 DRJ 626
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 3 of 34
High Courts11 Nov 1992
Commissioner of Income Tax Vs Chelmsford Club Ltd.
Delhi High Court · (1993) 109 CTR 451 : (1993) 200 ITR 493 : (1993) 67 TAXMAN 314
High Courts09 Nov 1992
Dunlop India Limited. Vs N. Kishore and CO. and Others
Delhi High Court · (1992) 24 DRJ 640
High Courts09 Nov 1992
Safiullah Vs State (Delhi Administration)
Delhi High Court · (1993) 1 Crimes 204 : (1993) 49 DLT 193 : (1993) 25 DRJ 248 : (1993) 1 RCR(Criminal) 622
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts07 Nov 1992
Karuna Raj Vadehra and Others Vs Municipal Corportion of Delhi and Others
Delhi High Court · (1992) 24 DRJ 625
High Courts06 Nov 1992
Krone Aktingesellschaft and Another Vs Kartik Telecomptrols (Pvt) Ltd.
Delhi High Court · (1992) 24 DRJ 463
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts06 Nov 1992
B.N. Khanna Vs Geeta Sagar and Others
Delhi High Court · (1992) 48 DLT 696
Contempt of Courts Act, 1971 — Section 14
High Courts06 Nov 1992
K.K. Gupta Vs Union of India and Others
Delhi High Court · (1993) 1 Crimes 420 : (1993) 50 DLT 285 : (1993) 1 ILR Delhi 541
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108
High Courts05 Nov 1992
Bishan Dayal Vaish Vs Union of India and Others
Delhi High Court · (1993) 2 Crimes 641 : (1993) 25 DRJ 131
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts05 Nov 1992
Orissa Cement Ltd. Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1993) 109 CTR 215 : (1993) 50 DLT 109 : (1993) 1 ILR Delhi 405 : (1993) 200 ITR 636 : (1995) 79 TAXMAN 199
Income Tax Act, 1961 — Section 37
High Courts05 Nov 1992
Dinesh Bhardwaj Vs Union of India and others
Delhi High Court · (1993) CriLJ 2624
High Courts04 Nov 1992
Commissioner of Income Tax Vs Meghdoot Sales
Delhi High Court · (1993) 109 CTR 117 : (1993) 200 ITR 490
High Courts04 Nov 1992
Goodwill India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1993) 200 ITR 609
High Courts03 Nov 1992
Avijit Bar Vs B.K. Dey etc.
Delhi High Court · (1993) RLR 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts03 Nov 1992
Commissioner of Income Tax Vs Shankar Trading Co. P. Ltd.
Delhi High Court · (1993) 110 CTR 32 : (1993) 200 ITR 534
Income Tax Act, 1961 — Section 256, 263
High Courts03 Nov 1992
Sultan Singh and Another Vs Amar Natjh and Another
Delhi High Court · (1993) 49 DLT 244 : (1992) 24 DRJ 647 : (1993) 1 ILR Delhi 417
Hindu Succession Act, 1956 — Section 14(1)
High Courts03 Nov 1992
Sultan Singh and Another Vs Union of India
Delhi High Court · (1993) 49 DLT 478 : (1992) 24 DRJ 647(1) : (1993) RLR 1
Hindu Succession Act, 1956 — Section 14(1)
High Courts03 Nov 1992
Devendra Kumar Jain Vs Polar Forgings and Tools Ltd.
Delhi High Court · (1995) 84 CompCas 766 : (1993) 49 DLT 552 : (1992) 24 DRJ 598
High Courts03 Nov 1992
Commissioner of Income Tax Vs Central Distillery and Breweries Ltd.
Delhi High Court · (1993) 109 CTR 252 : (1993) 202 ITR 45
High Courts03 Nov 1992
Commissioner of Income Tax Vs New Bank of India Ltd.
Delhi High Court · (1993) 109 CTR 288 : (1993) 201 ITR 878 : (1993) 67 TAXMAN 396