High Courts19 Nov 1992
O. Bahree Vs Rikhi Bros.
Delhi High Court · (1993) 49 DLT 71 : (1993) 25 DRJ 325
Delhi Rent Control Act, 1958 — Section 21
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 2 of 34
High Courts18 Nov 1992
Delhi Judicial Services Association (Regd.) and Another Vs Delhi Administration and Others
Delhi High Court · (1993) 49 DLT 360 : (1992) 24 DRJ 590 : (1993) LabIC 612 : (1993) 2 LLJ 384 : (1993) RLR 67 : (1993) 2 SLJ 44
High Courts13 Nov 1992
Kanwal Nath Mehra Vs Ram Lal Sindhwani
Delhi High Court · (1993) 49 DLT 10 : (1993) 25 DRJ 14 : (1993) RLR 83
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts13 Nov 1992
Hori Lal Vs Sharwan Kumar
Delhi High Court · AIR 1993 Delhi 85 : (1993) 49 DLT 126 : (1993) 25 DRJ 65
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts13 Nov 1992
Shri Hori Lal Vs Shri Sharwan Kumar
Delhi High Court · AIR 1993 Delhi 85 : (1993) 49 DLT 126 : (1993) 25 DRJ 65
High Courts13 Nov 1992
M/s. Naraindas R. Israni Vs Union of India
Delhi High Court · AIR 1993 Delhi 78 : (1993) 49 DLT 107 : (1993) 25 DRJ 1
High Courts12 Nov 1992Disposed Off
Indian Bank Vs Ashoka Builders and Promoters and Others
Delhi High Court · (1993) 1 BC 138 : (1992) 24 DRJ 652 : (1992) RLR 557
High Courts12 Nov 1992
J.K. Synthetics Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (1993) 109 CTR 171 : (1993) 50 DLT 14 : (1993) 200 ITR 584
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1)
High Courts11 Nov 1992
Ram Ganga Fertilizer and Others Vs Union of India
Delhi High Court · (1993) 50 DLT 358 : (1992) 24 DRJ 643 : (1993) 1 ILR Delhi 397 : (1993) RLR 17
High Courts11 Nov 1992
COMMISSIONER OF INCOME TAX Vs DELHI CLOTH and GENERAL MILLS CO. LTD.
Delhi High Court · (1993) 110 CTR 25
High Courts11 Nov 1992
State (Central Bureau of Investigation) Vs R.S. Mathur (Jt. Dir.)
Delhi High Court · (1994) CriLJ 794 : (1993) 3 RCR(Criminal) 431
High Courts11 Nov 1992
State (Central Bureau of Investigation) Vs N. Jayaraman and Another
Delhi High Court · (1993) 1 Crimes 682 : (1993) 49 DLT 325 : (1993) 1 RCR(Criminal) 631
High Courts11 Nov 1992
Vipul Kumar Jain Vs State
Delhi High Court · (1992) 48 DLT 695 : (1993) 1 DMC 31
High Courts11 Nov 1992
Central Bank of India Vs Karnani Polymers Pvt. Ltd. and Others
Delhi High Court · (1993) 1 BC 26 : (1993) 49 DLT 103
High Courts11 Nov 1992
Commissioner of Wealth Tax Vs Maharaj Jai Singh of Jaipur
Delhi High Court · (1992) 11 DEL CK 0028
High Courts11 Nov 1992
Trade Links P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1993) 110 CTR 81 : (1993) 200 ITR 575 : (1993) 67 TAXMAN 398
High Courts11 Nov 1992
Commissioner of Income Tax Vs Industrial Ancillaries P. Ltd.
Delhi High Court · (1993) 110 CTR 72 : (1993) 200 ITR 514
High Courts11 Nov 1992
Commissioner of Income Tax Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1993) 110 CTR 25
High Courts11 Nov 1992
Oriental Structural Engineers Vs Delhi Development Authority
Delhi High Court · (1993) 2 ARBLR 74 : (1993) 2 BC 21 : (1993) 50 DLT 551
High Courts11 Nov 1992
Wilson Dayal Vs State
Delhi High Court · (1993) CriLJ 1188 : (1993) 1 Crimes 207 : (1993) 49 DLT 414 : (1993) 25 DRJ 49 : (1993) 3 RCR(Criminal) 54