COURT ARCHIVE

Delhi High Court judgments, 1992

664 judgments · page 34 of 34

High Courts07 Jan 1992

Durga Devi Vs S. Kumar

Delhi High Court · (1992) 46 DLT 356

Delhi Rent Control Act, 1958 — Section 14(1)

High Courts07 Jan 1992

Delhi High Court · (1992) 103 CTR 63 : (1992) 46 DLT 463 : (1992) 22 DRJ 270 : (1992) 64 TAXMAN 307

High Courts07 Jan 1992

Delhi High Court · (1992) 46 DLT 385

High Courts07 Jan 1992

Delhi High Court · (1992) 195 ITR 232

Income Tax Act, 1961 — Section 72A