High Courts27 Jan 1992
D.D. Upadhayaya and Others Vs Uttar Pradesh State Road Transport Corporation and Another
Delhi High Court · AIR 1993 Delhi 57 : (1992) 46 DLT 570 : (1992) 22 DRJ 455
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 32 of 34
High Courts27 Jan 1992
Sqn. Ldr. D.D. Upadhayay and Others Vs U.P. State R.T.C. and Another
Delhi High Court · (1992) 1 ACC 560
High Courts27 Jan 1992
S.N. Deshmukh and Others Vs Medical Council of India and Others
Delhi High Court · (1992) 47 DLT 472
High Courts27 Jan 1992
Atma Steel Ltd. Vs Harbir Singh
Delhi High Court · (1992) 46 DLT 332
Delhi Rent Control Act, 1958 — Section 21
High Courts27 Jan 1992
Sqdn. Ldr. D.D. Upadhayay and Others Vs U.P. State Road Transport Corporation and Another
Delhi High Court · (1992) ACJ 929
High Courts24 Jan 1992
Food Corporation of India Vs T.R. Behl
Delhi High Court · (1992) 2 ARBLR 456 : (1992) 22 DRJ 220
High Courts24 Jan 1992
Aziz Ahmed Vs Surinder Gupta
Delhi High Court · (1992) 46 DLT 409
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jan 1992
S.B.S. Tiagi Vs Surendra Krishnan and State Mohan Singh Vs Surendra Krishnan and State Prem Nath Vs Surendra Krishnan and State
Delhi High Court · (1992) 1 Crimes 748 : (1992) 46 DLT 389(1) : (1992) 22 DRJ 203(1)
High Courts23 Jan 1992
Prem Nath Vs Smt. Surendra Krishnan and State
Delhi High Court · (1992) CriLJ 2581 : (1992) 46 DLT 389 : (1992) 22 DRJ 203
High Courts22 Jan 1992
Sham Singh Bist Vs Sushil Bhatia
Delhi High Court · (1992) 46 DLT 460
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Jan 1992
Ekta Garments Vs Swatantar Kaur and Another
Delhi High Court · (1992) 46 DLT 560 : (1992) 22 DRJ 145 : (1992) RLR 76
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 15(1)
High Courts20 Jan 1992
B.L. Kapur Vs Madan Lal Khurana
Delhi High Court · (1992) 47 DLT 32
Constitution of India, 1950 — Article 226
High Courts20 Jan 1992
Asea Brown Boveri Ltd. Vs Goindwal Steel Ltd.
Delhi High Court · (1992) 22 DRJ 144
High Courts17 Jan 1992
Bhurpa Tsewang Lama Vs Union of India
Delhi High Court · (1992) 46 DLT 370
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226
High Courts17 Jan 1992Dismissed
Hughes Services Vs Union of India and others
Delhi High Court · (1992) 196 ITR 338 : (1993) 66 TAXMAN 446
High Courts17 Jan 1992
Nath International Sales and Another Vs Union of India and Others
Delhi High Court · AIR 1992 Delhi 295
High Courts17 Jan 1992
M/s. Nath International Sales and another Vs Union of India and others
Delhi High Court · (1992) ILR Delhi 913
High Courts16 Jan 1992
Tej Pratap Singh Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 303 : (1992) RLR 90
Urban Land (Ceiling and Regulation) Act, 1976 — Section 22