High Courts03 Feb 1992
K.K. Sarin Vs Pigott Champman and Co.
Delhi High Court · AIR 1992 Delhi 362 : (1992) 46 DLT 352 : (1992) 22 DRJ 471 : (1992) RLR 139
Delhi Rent Control Act, 1958 — Section 25B
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 31 of 34
High Courts03 Feb 1992
Paras Ram and Another Vs Makkay Singh and Others
Delhi High Court · (1992) 2 ACC 220 : (1993) ACJ 93 : (1992) 47 DLT 177
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110
High Courts03 Feb 1992
The Commissioner of Income Tax (Central) Vs Dalmia Dadri Cement Ltd.
Delhi High Court · (1992) 103 CTR 82 : (1992) 47 DLT 623 : (1993) 1 ILR Delhi 507 : (1992) 195 ITR 290
Income Tax Act, 1961 — Section 37
High Courts03 Feb 1992
Gulab Impex Enterprises Ltd. Vs International Airport Authority of India and Others
Delhi High Court · (1992) 46 DLT 515 : (1994) 74 ELT 37
High Courts01 Feb 1992
Manmohan Singh and Others Vs The Chairman, Delhi Development Authority and Others
Delhi High Court · (1992) 22 DRJ 566
Delhi Development Act, 1957 — Section 44, 57
High Courts31 Jan 1992
J.P. Sharma Vs Director General Border Roads and Others
Delhi High Court · (1992) 47 DLT 575
Army Act, 1950 — Section 39Central Civil Services (Pension) Rules, 1972 — Rule 48A(1)(2)
High Courts31 Jan 1992
State Bank of India Vs Presiding Officer, Central Government Industrial Tribunal and Another
Delhi High Court · (1992) 47 DLT 324 : (1994) 2 LLJ 83
Constitution of India, 1950 — Article 226
High Courts31 Jan 1992
S.P. Arora Vs Roshanara Club
Delhi High Court · (1992) 47 DLT 363 : (1992) 22 DRJ 431
High Courts30 Jan 1992
Shakuntla Paul Vs The Lt. Governor and Others
Delhi High Court · (1992) 46 DLT 456
Constitution of India, 1950 — Article 226
High Courts30 Jan 1992
Gas Authority of India Vs Presiding Officer Tis Hazari and Others
Delhi High Court · (1992) 47 DLT 133
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Jan 1992
Mood Aslam Habib Vs Union of India and Another
Delhi High Court · (1992) 46 DLT 394
Constitution of India, 1950 — Article 226
High Courts29 Jan 1992
R.K. Mohta and Others Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 344 : (1992) 2 LLJ 244
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 12Sardar Patel Vidyalaya Employees Provident Fund Rules — Rule 4(9)
High Courts28 Jan 1992
K.K. Berry Vs The Oriental Fire and General Insurance Company Ltd.
Delhi High Court · (1992) 22 DRJ 315
High Courts28 Jan 1992
Union of India Vs C.P.W.D. Mazdoor Union and Others
Delhi High Court · (1992) 47 DLT 108
Industrial Disputes Act, 1947 — Section 10A
High Courts28 Jan 1992
Delhi Press Patra Prakashan Ltd. Vs Diamond Pocket Books (P) Ltd.
Delhi High Court · (1992) 1 ARBLR 508 : (1992) 46 DLT 423
Trade and Merchandise Marks Act, 1958 — Section 2
High Courts28 Jan 1992
Brij Bans Bahadur Vs New Delhi Municipal Committee and Others
Delhi High Court · (1992) 47 DLT 21
High Courts28 Jan 1992
Union of India Vs Central Cables (P) Ltd. and Others
Delhi High Court · (1992) 22 DRJ 268
High Courts27 Jan 1992
Abdul Jabbar Vs State and Others
Delhi High Court · (1992) 1 Crimes 716 : (1992) 22 DRJ 265