High Courts07 Feb 1992
Union of India Vs Ashwani Kumar Katoch
Delhi High Court · (1992) 47 DLT 342
Army Rules, 1954 — Rule 14
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 30 of 34
High Courts07 Feb 1992
Suresh Sarvaria Vs Kanta PD. Garg
Delhi High Court · (1992) 46 DLT 412
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 Feb 1992
Punjab and Sind Bank Vs Ratna Apartments (P) Ltd. and Others
Delhi High Court · (1992) 02 DEL CK 0052
High Courts07 Feb 1992
A.V.N. Tubes Ltd. Vs Bharatia Cutler Hammer Ltd.
Delhi High Court · (1992) 46 DLT 453 : (1992) RLR 89
High Courts06 Feb 1992
Vinay Chawla Vs Chandamama Toytronix Pvt. Ltd.
Delhi High Court · AIR 1992 Delhi 234 : (1992) 47 DLT 398
Trade and Merchandise Marks Act, 1958 — Section 27(2)
High Courts06 Feb 1992
Indian Cable Company Ltd. and Another Vs Union of India and Others
Delhi High Court · (1992) 47 DLT 19
Constitution of India, 1950 — Article 22Employees State Insurance Act, 1948 — Section 1(3)(5)
High Courts06 Feb 1992
National Organic Chemical Ind. Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (1992) 02 DEL CK 0031
High Courts06 Feb 1992
Smt. Urmila Agnihotri Vs State and another
Delhi High Court · (1993) CriLJ 950 : (1992) 46 DLT 443 : (1992) 22 DRJ 313
High Courts06 Feb 1992
Punjab National Bank Vs Ahuja Furnishers (P) Ltd.
Delhi High Court · (1992) 2 BC 32 : (1992) 46 DLT 717
High Courts06 Feb 1992
State (Delhi Administration) Vs Kulwant Singh
Delhi High Court · (1992) 1 Crimes 959 : (1992) 47 DLT 95
High Courts06 Feb 1992
Eastern Dairies Agencies Vs Commissioner of Sales Tax
Delhi High Court · (1992) 02 DEL CK 0016
High Courts05 Feb 1992
K. Madhava Rao Vs Union of India and Another
Delhi High Court · (1992) 46 DLT 654 : (1992) 1 SLJ 209
Army Act, 1950 — Section 39
High Courts05 Feb 1992
Anita Sarwal Vs Deepak Sarwal
Delhi High Court · (1992) 46 DLT 502 : (1992) 1 DMC 420
Hindu Marriage Act, 1955 — Section 13B
High Courts05 Feb 1992
Commissioner of Sales Tax Vs Printers House Pvt. Ltd.
Delhi High Court · (1992) 47 DLT 395
High Courts05 Feb 1992
Hardyal Singh Mehta and Another Vs M.A. Khan and Others
Delhi High Court · (1992) 46 DLT 520
High Courts04 Feb 1992
S.N. Misra Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 337 : (1992) 23 DRJ 145
Delhi Co-operative Societies Rules, 1973 — Rule 25
High Courts04 Feb 1992
Mahipal Singh Vs Trade Fair Authority of India and Others
Delhi High Court · (1992) 48 DLT 357 : (1992) 22 DRJ 395 : (1993) 2 LLJ 876
Industrial Disputes Act, 1947 — Section 2(KKK)
High Courts03 Feb 1992Allowed
R.S. Yadav Vs Indian Institute of Technology
Delhi High Court · (1993) 3 LLJ 206
Constitution of India, 1950 — Article 226
High Courts03 Feb 1992
Apex Investments Pvt. Ltd. Vs Promain Ltd.
Delhi High Court · (1992) 47 DLT 456
High Courts03 Feb 1992
Parveen Agnihotri Vs Anuradha Malhotra
Delhi High Court · (1992) 46 DLT 448
Delhi Rent Control Act, 1958 — Section 21