High Courts15 Jan 1992
New Rajdhani Co-operative Society Ltd. and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1992) 22 DRJ 163
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 33 of 34
High Courts15 Jan 1992
Veena Saxena Vs Delhi Development Authority
Delhi High Court · (1992) 47 DLT 266
High Courts14 Jan 1992
Jagatjit Industries Ltd., Jupiter Distilleries and Another, Shaw Wallce and Co. Ltd. and Others, Ajudhia Distillery and Devans Modern Breweries Ltd. Vs Lt. Governor and Others
Delhi High Court · (1992) 46 DLT 535 : (1992) 22 DRJ 245
Constitution of India, 1950 — Article 14Delhi Liquor Licence Rules, 1976 — Rule 247
High Courts14 Jan 1992
Ajvinder Singh Bagga Vs Union of India
Delhi High Court · (1992) 22 DRJ 214
Limitation Act, 1963 — Section 5
High Courts13 Jan 1992Allowed
Subhash Chander Chopra Vs State and Another
Delhi High Court · (1992) 1 DMC 487
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Jan 1992
Madan Lal Mittal Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 325
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts13 Jan 1992
H.L. Seth Vs Wearwell Cycle Company (India) Ltd. and Others Kelvinator of India Limited Vs Wearwell Cycle Company (India) Ltd. and Others
Delhi High Court · (1992) 1 BC 454 : (1992) 46 DLT 599 : (1992) 22 DRJ 354
High Courts13 Jan 1992
M. N. Gupta and Another Vs University of Delhi and Others
Delhi High Court · AIR 1992 Delhi 212 : (1992) 47 DLT 673 : (1992) 22 DRJ 293
High Courts13 Jan 1992
Duncan Services Ltd. Vs Income Tax Officer and others
Delhi High Court · (1992) 105 CTR 221 : (1992) 198 ITR 264 : (1993) 66 TAXMAN 106
High Courts11 Jan 1992
Ishwar Dass Rajput Vs Chaman Parkash Puri and Another
Delhi High Court · (1992) 46 DLT 619 : (1992) 22 DRJ 168
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Jan 1992
Bhagwan Dass and Others Vs Kuldip Singh and Others
Delhi High Court · AIR 1992 Delhi 319 : (1992) 48 DLT 546
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts10 Jan 1992
Delhi Financial Corporation Vs O.P. Gupta and Others
Delhi High Court · (1992) 22 DRJ 235
High Courts09 Jan 1992
Sajan Das Kishan Chand Vs Union of India (UOI)
Delhi High Court · (1992) 1 ACC 630
High Courts09 Jan 1992
Tek Chand Jain Vs State
Delhi High Court · (1992) 47 DLT 28
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts09 Jan 1992
Dilsukh Ram Vs Municipal Corporation of Delhi
Delhi High Court · (1992) 46 DLT 363
High Courts08 Jan 1992
Pushpa Kumari Vs Municipal Corporation of Delhi
Delhi High Court · (1992) 46 DLT 633 : (1992) 65 FLR 815
Constitution of India, 1950 — Article 226
High Courts08 Jan 1992
Capt. (Retd.) R.C. Verma Vs Brgd. (Retd.) R.S. Thapar and another
Delhi High Court · AIR 1992 Delhi 320
High Courts07 Jan 1992
Surinder Kumar Vs Prem Nath Pialok and Another
Delhi High Court · (1992) 46 DLT 310
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 Jan 1992
Om Prakash Sharma Vs Vijay Kumar Gupta
Delhi High Court · (1992) 46 DLT 323
Delhi Rent Control Act, 1958 — Section 14, 25B(4)