High Courts23 Oct 1992
Mr. Vishwanath Alias Pappu Vs Union of India and others
Delhi High Court · (1993) CriLJ 1560 : (1993) 49 DLT 409 : (1993) 25 DRJ 9
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 5 of 34
High Courts23 Oct 1992
N.E.I. Projects (India) Ltd. Vs Union of India and Others
Delhi High Court · (1993) 109 CTR 76
Income Tax Act, 1961 — Section 195(3)Income Tax Rules, 1962 — Rule 29B
High Courts23 Oct 1992
Modi Spinning and Weaving Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1993) 109 CTR 40 : (1993) 200 ITR 544
Income Tax Act, 1961 — Section 30, 37, 37(1), 37(2), 37(2B)
High Courts21 Oct 1992
Vijay Sarin Vs Income Tax Officer
Delhi High Court · (1993) 113 CTR 161 : (1993) 50 DLT 232 : (1993) 202 ITR 249 : (1993) RLR 288 : (1993) 71 TAXMAN 342
Income Tax Act, 1961 — Section 139(2)
High Courts21 Oct 1992
Bhagwan Dass Vs New Delhi Municipal Committee
Delhi High Court · (1993) 49 DLT 17 : (1992) 24 DRJ 381
High Courts20 Oct 1992
United Engineering Co. Vs Union of India and Others
Delhi High Court · (1992) 24 DRJ 367
Arbitration Act, 1940 — Section 30
High Courts20 Oct 1992
Ashok K. Ghosh Vs Rotary International and Others
Delhi High Court · (1993) 50 DLT 339
High Courts20 Oct 1992
Jindal Indus. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1993) 109 CTR 23 : (1993) 200 ITR 232
High Courts20 Oct 1992
Kanoria Chemicals Industries Limited Vs Upendra Gariyali and Another
Delhi High Court · (1992) 2 BC 623 : (1993) 49 DLT 115
High Courts19 Oct 1992
J.M.A. Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1993) 111 CTR 48 : (1993) 200 ITR 210 : (1993) 68 TAXMAN 90
High Courts19 Oct 1992
Bahadur Singh Vs Delhi State Industrial Development Corporation Ltd. and Others
Delhi High Court · (1992) 48 DLT 561
Constitution of India, 1950 — Article 227
High Courts19 Oct 1992
S.P. Jain Vs Punjab National Bank and Others
Delhi High Court · (1993) 25 DRJ 40 : (1993) 1 ILR Delhi 577 : (1993) 1 LLJ 655 : (1992) RLR 542
Penal Code, 1860 (IPC) — Section 380, 406, 420, 506
High Courts16 Oct 1992
Time Incorporated Vs Commissioner of Income Tax
Delhi High Court · (1993) 67 TAXMAN 518
High Courts16 Oct 1992
Ravi Gupta Vs Vidya Wati
Delhi High Court · (1992) 48 DLT 625 : (1993) RLR 300
Delhi Rent Control Act, 1958 — Section 14D
High Courts16 Oct 1992
Indian Aluminium Cables Ltd. Vs Ex Sud Ltd.
Delhi High Court · (1993) 1 ARBLR 342 : (1993) 49 DLT 367 : (1992) 24 DRJ 352
Arbitration Act, 1940 — Section 33
High Courts16 Oct 1992
Nagin Chand Jain Vs Union of India and Others
Delhi High Court · (1993) CriLJ 2626 : (1992) 49 DLT 560 : (1993) 1 RCR(Criminal) 496
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 26
High Courts16 Oct 1992
Commissioner of Income Tax Vs Punjab and Sind Bank Ltd.
Delhi High Court · (1993) 110 CTR 311
High Courts16 Oct 1992
Shri Nagin Chand Jain Vs Union of India and others
Delhi High Court · (1993) 49 DLT 560 : (1993) 42 ECC 214