COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 6 of 34
Sunil Raj and Co. Pvt. Ltd. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1992) 48 DLT 621 : (1992) 24 DRJ 521 : (1993) 1 ILR Delhi 453 : (1992) RLR 553
COMMISSIONER OF INCOME TAX Vs PUNJAB and SIND BANK LTD.
Delhi High Court · (1993) 110 CTR 311
Madan Mohan Vs K.M. Menon and Others
Delhi High Court · (1993) 2 ALT(Cri) 4 : (1993) 1 BC 185 : (1993) 2 CivCC 35 : (1994) 79 CompCas 710 : (1993) CriLJ 2654 : (1993) 1 Crimes 1167 : (1993) 50 DLT 33 : (1993) 3 RCR(Criminal) 277 : (1993) 1 RCR(Criminal) 233 : (1993) RLR 119
Municipal Corporation of Delhi Vs Khacheru
Delhi High Court · (1993) 49 DLT 727 : (1993) 25 DRJ 21 : (1993) 1 LLJ 351 : (1992) RLR 524
Gargi Khanna and Another Vs Arun Carpets and Another
Delhi High Court · (1992) 24 DRJ 510
Commissioner of Income Tax Vs Mahalakshmi Sugar Mills Co. Ltd.
Delhi High Court · (1993) 200 ITR 275 : (1993) 68 TAXMAN 108
Commissioner of Income Tax Vs Jagdish Chand (through Legal Representatives)
Delhi High Court · (1994) 207 ITR 842 : (1993) 67 TAXMAN 186
COMMISSIONER OF INCOME TAX Vs HINDUSTAN TIMES LTD. and Another
Delhi High Court · (1993) 109 CTR 1
Rattan Lal Sahdev Vs Krishan Kumar and Others
Delhi High Court · (1993) 49 DLT 41
DLF United Limited Vs Municipal Corporation of Delhi
Delhi High Court · (1993) 49 DLT 666 : (1993) 25 DRJ 24
Commissioner of Income Tax Vs O.P. Seth
Delhi High Court · (1993) 111 CTR 37 : (1993) 201 ITR 635 : (1993) 68 TAXMAN 14
Commissioner of Income Tax Vs Hindustan Times Ltd. and Another
Delhi High Court · (1993) 109 CTR 1
Sharda Bhandari Vs Ananya Electroniks Ltd.
Delhi High Court · (1993) 78 CompCas 167 : (1992) 48 DLT 723 : (1993) RLR 63
Sudesh Sharma and Another Vs Raghubir Kaur Bhatia and Others
Delhi High Court · (1992) 48 DLT 567
Rohit Talwar and Others Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1992) 24 DRJ 473 : (1993) ILR Delhi 459 : (1993) RLR 57
Commissioner of Income Tax Vs Modi Industries Ltd. (No. 4)
Delhi High Court · (1993) 200 ITR 350 : (1993) 67 TAXMAN 360
Commissioner of Income Tax Vs Modi Industries Ltd.
Delhi High Court · (1993) 200 ITR 341 : (1993) 68 TAXMAN 114
Wellman Hindustan Limited Vs N.C.R. Corporation
Delhi High Court · AIR 1993 Delhi 32 : (1993) 49 DLT 509 : (1992) 24 DRJ 344