High Courts24 Sept 1992
Commissioner of Income Tax Vs Escorts Ltd.
Delhi High Court · (1993) 203 ITR 682 : (1993) 201 ITR 504
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 8 of 34
High Courts24 Sept 1992
M/s. Navbharat Dal Mills Vs Food Corporation of India and another
Delhi High Court · AIR 1993 Delhi 87 : (1993) 49 DLT 100 : (1993) 25 DRJ 38
High Courts24 Sept 1992
Commissioner of Income Tax Vs Bhagwati Jewels Ltd.
Delhi High Court · (1993) 111 CTR 29 : (1993) 201 ITR 461
High Courts23 Sept 1992
Kimti Lal Rahi Vs Union of India and Others
Delhi High Court · AIR 1993 Delhi 211 : (1993) 49 DLT 56 : (1992) 24 DRJ 630
High Courts23 Sept 1992
Union of India Vs Dayal Singh and Others Union of India Vs Randhin Singh and Others Union of India Vs Sarup Singh Union of India Vs Uday Ram Union of India Vs Man Dev @ Munshi and Another Union of India Vs Ajudhiya
Delhi High Court · (1992) 48 DLT 702
Land Acquisition Act, 1894 — Section 23(1A)
High Courts23 Sept 1992
Chander Prakash Vs Union of India
Delhi High Court · (1993) 49 DLT 292 : (1993) 25 DRJ 104 : (1993) 1 ILR Delhi 479
High Courts23 Sept 1992
Ram Saroop and Others Vs Union of India
Delhi High Court · (1992) 48 DLT 600
Land Acquisition Act, 1894 — Section 54
High Courts22 Sept 1992
COMMISSIONER OF INCOME TAX Vs GENERAL INDUSTRIES CORPORATION.
Delhi High Court · (1993) 111 CTR 239
High Courts22 Sept 1992
V.K. Gupta Vs Municipal Corporation of Delhi
Delhi High Court · (1992) 24 DRJ 271 : (1992) RLR 500
High Courts21 Sept 1992
Maruti Udyog Ltd. Vs Film Centre and Another
Delhi High Court · (1992) 24 DRJ 215
High Courts17 Sept 1992
Virendra Prakash Jha Vs Narain Devi and Others
Delhi High Court · (1992) 24 DRJ 384
Limitation Act, 1963 — Section 5
High Courts17 Sept 1992
Harbans Singh and Sons Vs Delhi Development Authority
Delhi High Court · (1992) 24 DRJ 527
High Courts17 Sept 1992
Commissioner of Income Tax Vs Vikram Shridhar Shriram
Delhi High Court · (1993) 111 CTR 130 : (1993) 201 ITR 447 : (1993) 67 TAXMAN 434
High Courts17 Sept 1992
People Co-operative Labour and Const. Society Ltd. Vs Union of India and Others
Delhi High Court · (1993) 1 ARBLR 412 : (1992) 48 DLT 654 : (1993) 1 ILR Delhi 304
High Courts17 Sept 1992
Daulat Ram Vs Rajinder Motwani
Delhi High Court · (1992) 3 Crimes 876 : (1992) 24 DRJ 375 : (1993) 1 RCR(Criminal) 467 : (1992) RLR 517
High Courts16 Sept 1992
Industrial Finance Corporation of India Employees Association Vs The Industrial Finance Corporation of India
Delhi High Court · (1992) 24 DRJ 273 : (1992) RLR 512
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 36A
High Courts16 Sept 1992
Krishko International Vs Adwait Steel And Metals Pvt. Ltd.
Delhi High Court · (1993) 76 CompCas 398 : (1992) 24 DRJ 268
High Courts15 Sept 1992
Vinod Lachwani Vs Union of India and Others
Delhi High Court · (1993) 49 DLT 147 : (1993) 41 ECC 343 : (1993) 1 RCR(Criminal) 503
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(4)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Sept 1992
Sai Overseas Imports and Exports Vs Union of India and Others
Delhi High Court · (1992) 48 DLT 512 : (1993) 41 ECC 114
Constitution of India, 1950 — Article 226
High Courts09 Sept 1992
Government of India Vs Jindal (India) Ltd.
Delhi High Court · (1992) 24 DRJ 358