High Courts02 Sept 1992
In Re: The Incident Invvolving Mr. J.P. Singh, Additional District and Session Judge
Delhi High Court · (1992) 24 DRJ 221 : (1992) RLR 503
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 10 of 34
High Courts02 Sept 1992
Washeshar Nath Chadha Vs Union of India
Delhi High Court · (1992) 48 DLT 140 : (1992) 1 DRJ 24
High Courts01 Sept 1992Dismissed
Will Lemback Vs Rajan Mathur
Delhi High Court · (1993) CriLJ 365 : (1992) 3 Crimes 692 : (1993) 41 ECC 85 : (1992) RLR 483
Customs Act, 1962 — Section 132
High Courts01 Sept 1992Allowed
Gopal Chand Khandelwal Vs Union of India and Others
Delhi High Court · (1993) ILR Delhi 312
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108
High Courts01 Sept 1992Allowed
Shah Badal Vs Union of India
Delhi High Court · (1992) 3 Crimes 684 : (1992) 24 DRJ 611
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts01 Sept 1992
Shri Gopal Chand Khandelwal Vs Union of India and others
Delhi High Court · (1993) CriLJ 2490 : (1992) 3 Crimes 771 : (1993) 41 ECC 263 : (1992) RLR 119
High Courts01 Sept 1992
Sapna Kalia Vs University of Delhi and Others
Delhi High Court · (1992) 48 DLT 517
High Courts31 Aug 1992
Dinesh Kumar Vs Union of India and Others
Delhi High Court · (1992) 24 DRJ 361 : (1992) RLR 445
Constitution of India, 1950 — Article 226
High Courts31 Aug 1992
Satya Wati Gupta Vs Sashi Jain and Others
Delhi High Court · (1992) 48 DLT 649
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts31 Aug 1992
M.R. Kohli and Others Vs State Transport Authority and Another
Delhi High Court · (1992) 24 DRJ 612
Constitution of India, 1950 — Article 226
High Courts28 Aug 1992
V.P. Airy Vs Union of India and Another
Delhi High Court · (1993) ILR Delhi 255
Army Act, 1950 — Section 3(21)
High Courts28 Aug 1992
Hindustan Development Corporation Ltd. and Another Vs Union of India and Others
Delhi High Court · (1992) 48 DLT 255 : (1992) 24 DRJ 54
High Courts28 Aug 1992
Anand Prakash and Others Vs Gain Chand Swara and Others
Delhi High Court · (1992) 48 DLT 270 : (1992) 24 DRJ 232
Delhi Rent Control Act, 1958 — Section 14
High Courts27 Aug 1992
Union of India Vs Jai Kishan Paruthi
Delhi High Court · (1993) 1 ARBLR 441 : (1992) 48 DLT 306 : (1992) 24 DRJ 664
High Courts26 Aug 1992
C. Lyall Vs Delhi Development
Delhi High Court · (1993) 1 ARBLR 91 : (1992) 23 DRJ 537
High Courts25 Aug 1992
Chaman Ali Vs State
Delhi High Court · (1993) CriLJ 1256 : (1992) 3 Crimes 767 : (1992) 24 DRJ 257 : (1992) RLR 434
High Courts25 Aug 1992
Oriental Bank of Commerce Vs M.K. Gupta and Co. (P) Ltd. and Others
Delhi High Court · (1993) 1 BC 224 : (1993) 49 DLT 603 : (1992) RLR 454
High Courts20 Aug 1992
Gurbax Bhilyani Vs Narcotic Control Bureau
Delhi High Court · (1992) 3 Crimes 786 : (1992) 24 DRJ 445 : (1993) ILR Delhi 601 : (1992) 1 RCR(Criminal) 280
Criminal Procedure Code, 1973 (CrPC) — Section 439