High Courts05 Aug 1992
Motor and General Finance Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1992) 108 CTR 9 : (1992) 198 ITR 698
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 12 of 34
High Courts05 Aug 1992
Societe Anonyme Des Eaux Mineralesd ''Evian Vs Evian
Delhi High Court · (1993) 1 ARBLR 140 : (1992) 23 DRJ 401
High Courts05 Aug 1992
Smt. Radha Lal Vs M/s. Jessop and Company
Delhi High Court · AIR 1992 Delhi 331 : (1992) RLR 432(1)
High Courts05 Aug 1992
Radha Lal Vs Jessop and Co.
Delhi High Court · (1992) RLR 432
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts04 Aug 1992
Prem Sahily (Specific) Trust Vs Income Tax Appellate Tribunal
Delhi High Court · (1993) 201 ITR 190
High Courts03 Aug 1992
Commissioner of Income Tax Vs Modi Industries Ltd.
Delhi High Court · (1992) 08 DEL CK 0025
High Courts02 Aug 1992
Ajay Kumar Goel Vs Union of India and Others
Delhi High Court · (1993) CriLJ 2460 : (1992) 3 Crimes 263 : (1992) 48 DLT 246 : (1992) 24 DRJ 183 : (1992) 2 RCR(Criminal) 687
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts01 Aug 1992
Lance Dafedar Laxman Vs Union of India and Others
Delhi High Court · (1993) 1 Crimes 372 : (1992) 24 DRJ 125 : (1993) ILR Delhi 320
Army Rules, 1954 — Rule 22
High Courts01 Aug 1992
Harbans Kaur and Others Vs Land Acquisition Collector etc.
Delhi High Court · (1992) 23 DRJ 518 : (1992) RLR 430
Land Acquisition Act, 1894 — Section 4
High Courts01 Aug 1992
Maheshwar Ferro Alloys (P) Ltd. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1992) 23 DRJ 531
High Courts31 Jul 1992
Bhavnesh Kumar @ Pappu Vs Union of India and Others
Delhi High Court · (1992) 3 Crimes 777 : (1992) 24 DRJ 136 : (1993) ILR Delhi 352 : (1992) 2 RCR(Criminal) 534
High Courts31 Jul 1992
Om Prakash Dikshit Vs Rajender Kr. Khandelwal
Delhi High Court · (1992) 48 DLT 244
High Courts30 Jul 1992
Aman Kumar Mahajan @ Vicky Vs State (Delhi Administration)
Delhi High Court · (1992) CriLJ 4041 : (1992) 48 DLT 549 : (1993) 1 RCR(Criminal) 96
High Courts30 Jul 1992
Raj Kumar Mahajan Vs Union of India and Others
Delhi High Court · (1992) 24 DRJ 245
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts30 Jul 1992
G.D. Rathi Steels Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · AIR 1992 Delhi 343 : (1992) 2 ARBLR 494 : (1992) 23 DRJ 403
High Courts30 Jul 1992
Tilak Raj Kohli Vs Devender Kumar and Others
Delhi High Court · (1992) CriLJ 4000 : (1992) 3 Crimes 266 : (1992) 24 DRJ 160 : (1992) 2 RCR(Criminal) 530
High Courts29 Jul 1992
Subhash Manchanda Vs Maya Devi
Delhi High Court · (1992) 48 DLT 449 : (1992) 24 DRJ 94 : (1992) RLR 394
Delhi Rent Control Act, 1958 — Section 25E(8)
High Courts29 Jul 1992
Raj Kumar Mahajan Vs U.O.I. and others
Delhi High Court · (1993) CriLJ 287 : (1992) 23 DRJ 497 : (1993) 41 ECC 267
High Courts29 Jul 1992
Mohd. Ishaq and Others Vs Rais Ahmad and Another
Delhi High Court · (1992) 48 DLT 493 : (1992) 24 DRJ 584
Delhi Rent Control Act, 1958 — Section 25B(8)