High Courts28 Jul 1992
Manju Goel Vs Life Insurance Corporation of India
Delhi High Court · (1993) 1 BC 35 : (1993) 49 DLT 145
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 108
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 13 of 34
High Courts27 Jul 1992
Rajinder Kumar Vs R.K. Bajaj and Others
Delhi High Court · (1992) RLR 446
Evidence Act, 1872 — Section 44
High Courts27 Jul 1992
Weston Electronics Ltd. Vs Weston Industries and another
Delhi High Court · AIR 1992 Delhi 340 : (1992) 23 DRJ 443
High Courts27 Jul 1992
Arti Sukhdev Kashyap and Others Vs Daya Kishore Arora
Delhi High Court · (1992) 24 DRJ 285 : (1992) RLR 442
High Courts27 Jul 1992
Maya Devi and Others Vs Union of India
Delhi High Court · (1992) 48 DLT 445 : (1992) 23 DRJ 559
Land Acquisition Act, 1894 — Section 54
High Courts27 Jul 1992Dismissed
Commissioner of Income Tax Vs Univmine (P.) Ltd.
Delhi High Court · (1992) 65 TAXMAN 306
Income Tax Act, 1961 — Section 32A, 32A(2)(b)(iii)
High Courts24 Jul 1992
Jitender Mohan Gupta Vs State
Delhi High Court · (1992) CriLJ 4016 : (1992) 3 Crimes 269 : (1992) 48 DLT 251 : (1992) 23 DRJ 509 : (1993) ILR Delhi 359 : (1992) 2 RCR(Criminal) 580
High Courts24 Jul 1992
H.C.L. Ltd Vs Commissioner of Income Tax
Delhi High Court · (1993) 199 ITR 291
High Courts24 Jul 1992
Commissioner of Income Tax Vs R.N. Anand Construction P. Ltd.
Delhi High Court · (1993) 203 ITR 490 : (1993) 66 TAXMAN 221
High Courts24 Jul 1992
Sharda Devi Singhania Vs Commissioner of Income Tax
Delhi High Court · (1992) 65 TAXMAN 308
Land Acquisition Act, 1894 — Section 18
High Courts23 Jul 1992
Ranjit Singh Vs Union of India
Delhi High Court · (1992) 48 DLT 138 : (1992) 24 DRJ 365
Land Acquisition Act, 1894 — Section 54
High Courts23 Jul 1992
Sukhdev Singh Vs The State (Delhi Administration)
Delhi High Court · (1992) 2 Crimes 1175 : (1992) 48 DLT 236 : (1992) 24 DRJ 104
High Courts22 Jul 1992
State (Central Bureau of Investigation) Vs Phool Singh and Others
Delhi High Court · (1992) 3 Crimes 60 : (1993) 49 DLT 349 : (1992) 24 DRJ 115 : (1992) 2 RCR(Criminal) 439
High Courts22 Jul 1992
Commissioner of Income Tax Vs Univmine (P.) Ltd.
Delhi High Court · (1993) 109 CTR 75 : (1993) 202 ITR 825
High Courts22 Jul 1992
Surinder Kumar Vs New Delhi Municipal Committee
Delhi High Court · (1992) 23 DRJ 424
Arbitration Act, 1940 — Section 14
High Courts21 Jul 1992
Ashok Kumar Sakhuja Vs Sweety
Delhi High Court · (1994) 1 DMC 180 : (1992) 24 DRJ 260 : (1992) RLR 407
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1A)
High Courts21 Jul 1992
Ramo Devi Vs Union of India
Delhi High Court · (1992) 48 DLT 521
Land Acquisition Act, 1898 — Section 4, 6
High Courts21 Jul 1992
Rakesh Kumar and Others Vs Rambir Singh
Delhi High Court · (1992) 23 DRJ 549 : (1992) RLR 388
Delhi Land Reforms Act, 1954 — Section 22, 23, 42, 44
High Courts21 Jul 1992
Bhim Raj Sharma Vs State and Others
Delhi High Court · (1992) CriLJ 3977 : (1992) 23 DRJ 515 : (1992) RLR 386