High Courts09 Sept 1992
M.R. Punj Vs State and Another
Delhi High Court · (1993) 1 Crimes 188 : (1992) 24 DRJ 371 : (1993) 199 ITR 87 : (1993) 1 RCR(Criminal) 506 : (1992) RLR 523
Income Tax Act, 1961 — Section 278B
COURT ARCHIVE
Delhi High Court judgments, 1992
664 judgments · page 9 of 34
High Courts09 Sept 1992
Aman Deep Singh Chopra Vs Delhi University and Another
Delhi High Court · AIR 1993 Delhi 102 : (1993) 1 ILR Delhi 238 : (1992) RLR 468
High Courts09 Sept 1992
Krishan Kumar Vs State (Delhi Administration) and Others
Delhi High Court · (1993) CriLJ 19 : (1993) 1 Crimes 185 : (1992) 24 DRJ 595
High Courts09 Sept 1992
Mahender Kumar @ M.K. Saini Vs Vice Chancellor, Jamia Millia Islamia University and Others
Delhi High Court · (1992) 24 DRJ 193
Constitution of India, 1950 — Article 226
High Courts09 Sept 1992
Mohd. Abid Vs State
Delhi High Court · (1992) 3 Crimes 881 : (1992) 24 DRJ 267
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302
High Courts08 Sept 1992
Sher Goods Transport Co. Vs Tilak Dhari and Others
Delhi High Court · (1993) 49 DLT 457
Workmens Compensation Act, 1923 — Section 21(1), 30
High Courts08 Sept 1992
Lipton India Ltd. Vs Government of India
Delhi High Court · (1992) 48 DLT 507 : (1992) 24 DRJ 577
High Courts08 Sept 1992
Monica Garg Vs University of Delhi
Delhi High Court · AIR 1993 Delhi 73 : (1992) 24 DRJ 281 : (1993) 1 ILR Delhi 249
High Courts08 Sept 1992
P.S.N. Rao Vs National Project Implementation Unit, New Delhi and Others
Delhi High Court · (1993) 49 DLT 365
Constitution of India, 1950 — Article 227
High Courts07 Sept 1992
Sandhya Kabra and Others Vs University of Delhi
Delhi High Court · AIR 1993 Delhi 40 : (1992) 48 DLT 524 : (1992) 24 DRJ 408
High Courts07 Sept 1992
Sikkim Subba Associates Vs Union Bank of India and Another
Delhi High Court · (1993) 2 ARBLR 140 : (1993) 25 DRJ 238 : (1993) RLR 39
High Courts07 Sept 1992
Badar Pur Power Engineers Association Vs Deputy Chief Labour Commissioner and Appellate Authority and Others
Delhi High Court · (1992) 24 DRJ 275 : (1993) 1 LLJ 991
General Clauses Act, 1897 — Section 9(1)Industrial Employment (Standing Orders) Act, 1946 — Section 6
High Courts05 Sept 1992
P.K. Singhal Vs National Airport Authority
Delhi High Court · (1992) RLR 476
Constitution of India, 1950 — Article 311(2)
High Courts04 Sept 1992
Sudha Rani Agarwal Vs Marriage Officer on duty and Others
Delhi High Court · (1992) 24 DRJ 294
High Courts04 Sept 1992
Union of India and Another Vs Ram Paul Singh Dahiya
Delhi High Court · (1992) 48 DLT 464 : (1992) 24 DRJ 86 : (1992) LabIC 531 : (1992) RLR 506
Army Act, 1950 — Section 164(2)
High Courts04 Sept 1992
Yash Pal Sharma Vs State
Delhi High Court · (1993) CriLJ 113 : (1992) 3 Crimes 690 : (1993) 1 RCR(Criminal) 293 : (1992) RLR 474
High Courts04 Sept 1992
Jagson International Ltd. Vs Hindustan Aeronautics Limited and Another
Delhi High Court · (1992) 24 DRJ 80
High Courts04 Sept 1992
toriyli Alias Jabbar Vs Union of India
Delhi High Court · (1993) CriLJ 2496 : (1992) 24 DRJ 90