High Courts15 Dec 2020Disposed Of
Surender Kumar Vs Manoj Kumar
Delhi High Court · (2020) 12 DEL CK 0134
Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 1, Order 37 Rule 3, Order 37 Rule 3(5)
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 7 of 166
High Courts15 Dec 2020Disposed Of
Raj Kumar Vs Latafat
Delhi High Court · (2020) 12 DEL CK 0133
Code Of Civil Procedure, 1908 — Order 37 Rule 3
High Courts15 Dec 2020Dismissed
Karunakaran Ramchand Vs Economic Offence Wing
Delhi High Court · (2020) 12 DEL CK 0124
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 438, 438(2)Indian Penal Code, 1860 — Section 34, 120B, 149, 409, 467, 468, 471Prevention Of Money Laundering Act, 2002 — Section 44, 45
High Courts15 Dec 2020
Shaswat Kumar Thakur Vs Guru Gobind Singh Indraprastha College And Ors
Delhi High Court · (2020) 12 DEL CK 0123
High Courts15 Dec 2020
Govind Swaroop Chaturvedi Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0108
High Courts15 Dec 2020Dismissed
X Vs State (Govt. Of Nct Of Delh) & Anr
Delhi High Court · (2020) 12 DEL CK 0107
Indian Penal Code, 1860 — Section 375, 376, 415Code Of Criminal Procedure, 1973 — Section 164
High Courts15 Dec 2020Allowed
Mitali Singh Vs Nct Of Delhi & Anr.
Delhi High Court · (2020) 12 DEL CK 0106
Arms Act, 1959 — Section 25, 25(1)(a)Arms Act, 1878 — Section 19(1)(f)Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts15 Dec 2020Dismissed
CPL Mukesh Singh Rajpoot Vs Union Of India & Ors
Delhi High Court · (2020) 12 DEL CK 0105
Air Force Rules, 1969 — Rule 13
High Courts14 Dec 2020Disposed Of
Bankner Residential Welfare Association (R) Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0256
High Courts14 Dec 2020Disposed Of
Arun Chhibber And Anr Vs Union Of India And Ors
Delhi High Court · (2020) 12 DEL CK 0153
High Courts14 Dec 2020Dismissed
Pr. Commissioner Of Income Tax-Central-3 Vs Allied Perfumers Pvt. Ltd
Delhi High Court · (2020) 12 DEL CK 0152
Income Tax Act, 1961 — Section 68, 132, 143(1), 143(3), 153A, 153C, 260A
High Courts14 Dec 2020Disposed Of
Ravi Pal Singh And Ors Vs Additional Divisional Magistrate (ADM)
Delhi High Court · (2020) 12 DEL CK 0136
Land Acquisition Act, 1894 — Section 30, 31
High Courts14 Dec 2020Disposed Of
All India Football Federation Vs Union Of India & Ors.
Delhi High Court · (2020) 12 DEL CK 0135
High Courts14 Dec 2020Dismissed
Laxman Vs State (Nct Of Delhi)
Delhi High Court · (2020) 12 DEL CK 0109
Code Of Criminal Procedure, 1973 — Section 164, 313, 374Protection Of Children From Sexual Offences Act, 2012 — Section 6, 9, 10Indian Penal Code, 1860 — Section 376
High Courts14 Dec 2020Allowed
Brace Iron And Steel Private Limited Vs TATA Steel BSL Limited
Delhi High Court · (2020) 12 DEL CK 0104
Code Of Civil Procedure, 1908 — Order 15A, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 10Arbitration And Conciliation Act, 1996 — Section 9, 9(ii)(a), 9(ii)(b), 9(ii)(c), 9(ii)(d), 9(ii)(e)
High Courts14 Dec 2020Allowed
Ravinder Kumar Vs State
Delhi High Court · (2020) 12 DEL CK 0103
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Dec 2020Allowed
Bhateri Devi & Ors Vs State & Anr
Delhi High Court · (2020) 12 DEL CK 0102
Indian Penal Code, 1860 — Section 34, 323, 342, 354, 354B, 506, 509
High Courts14 Dec 2020Allowed
Sherin Dua & Ors. Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2020) 12 DEL CK 0100
Indian Penal Code, 1860 — Section 34, 323, 342, 354, 354A, 509