High Courts22 Dec 2020Disposed Of
Mohd Nadeem Vs Mohd Rafi
Delhi High Court · (2020) 12 DEL CK 0233
Code Of Civil Procedure, 1908 — Order 12 Rule 6
COURT ARCHIVE
Delhi High Court judgments, 2020
3,318 judgments · page 3 of 166
High Courts22 Dec 2020Dismissed
Freemans Measures Pvt Ltd Vs Mankaran Bhandari & Ors
Delhi High Court · (2020) 12 DEL CK 0232
Code Of Civil Procedure, 1908 — Order 11 Rule 1Copyright Act, 1957 — Section 2(c), 14
High Courts22 Dec 2020Disposed Of
Jagannath Institute Of Pharmacy Vs Pharmacy Council Of India & Anr
Delhi High Court · (2020) 12 DEL CK 0224
Delhi High Court Act, 1966 — Section 10
High Courts22 Dec 2020Disposed Of
City Lifeline Travels Private Limited Vs Delhi Jal Board
Delhi High Court · (2020) 12 DEL CK 0223
Arbitration And Conciliation Act, 1996 — Section 9
High Courts22 Dec 2020
HL Malhotra And Company Pvt. Ltd. Vs Deputy Commissioner Of Income Tax Circle 12 1 New Delhi
Delhi High Court · (2020) 12 DEL CK 0222
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 254(2), 256(1), 260A
High Courts22 Dec 2020Dismissed
Pr. Commissioner Of Income Tax( Central)- 2 Vs M/S Harsh International Pvt. Ltd
Delhi High Court · (2020) 12 DEL CK 0221
Income Tax Act, 1961 — Section 14A, 143(3), 145(3), 153A, 260A, 271(1)(c), 274
High Courts22 Dec 2020
Anupam & Ors Vs University Of Delhi Through: Its Registrar & Ors
Delhi High Court · (2020) 12 DEL CK 0192
High Courts22 Dec 2020
Govind Swaroop Chaturvedi & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0191
High Courts22 Dec 2020Disposed Of
Gunveen Singh Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2020) 12 DEL CK 0190
Indian Penal Code, 1860 — Section 323, 341, 506
High Courts22 Dec 2020Allowed
Sudesh Kumar Vs South Delhi Municipal Corporation
Delhi High Court · (2020) 12 DEL CK 0189
Delhi Municipal Corporation Act, 1957 — Section 343(2)
High Courts22 Dec 2020Disposed Of
Shining Book Depot Vs Meenakshi Aggarwal & Anr
Delhi High Court · (2020) 12 DEL CK 0188
Delhi Rent Control Act, 1958 — Section 14(1)(b), 38
High Courts22 Dec 2020Allowed
Shiv Kumar Gupta Vs M/S Prakash Tent & Furnishing House
Delhi High Court · (2020) 12 DEL CK 0187
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B
High Courts22 Dec 2020Allowed
Arjun Kumar Giri & Ors Vs State & Anr
Delhi High Court · (2020) 12 DEL CK 0186
High Courts22 Dec 2020Allowed
Mohd. Babu Quraishi @ Haji Babu & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0184
High Courts22 Dec 2020Allowed
Seema Naaz & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2020) 12 DEL CK 0183
High Courts22 Dec 2020Allowed
Prudent ARC Limited Vs Sidha Neelkanth Paper Industries & Ors.
Delhi High Court · (2020) 12 DEL CK 0171
Security Interest (Enforcement) Rules, 2002 — Rule 8(6)Constitution Of India, 1950 — Article 14, 298, 301Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(ha), 13, 13(2), 13(3), 13(3A), 13(4), 17, 17(2), 18, 18(1), 19
High Courts22 Dec 2020Dismissed
M/S West Bengal Electronics Industry Development Corporation Ltd Vs Prasar Bharti & Ors
Delhi High Court · (2020) 12 DEL CK 0170
Constitution Of India, 1950 — Article 14, 226
High Courts21 Dec 2020Disposed Of
Confederation Of Sadar Bazar Trades Association Vs North Dmc & Ors
Delhi High Court · (2020) 12 DEL CK 0260
High Courts21 Dec 2020Allowed
Ravi Kant Sinha Vs Jawaharlal Nehru University
Delhi High Court · (2020) 12 DEL CK 0241