CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court/2012

COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 302 of 305

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts04 Jan 2012Dismissed

United Bank of India Vs Smt. Shakuntala Yadav

Delhi High Court · (2012) 187 DLT 64

Read judgment
High Courts04 Jan 2012Dismissed

Commissioner of Customs Vs Siemens Public Communications Network Ltd.

Delhi High Court · (2012) 191 DLT 164

Customs Act, 1962 — Section 130A
Read judgment
High Courts04 Jan 2012Dismissed

CIT Vs Mascomptel India Ltd.

Delhi High Court · (2012) 345 ITR 58

Income Tax Act, 1961 — Section 143(2), 143(3), 260A(1)
Read judgment
High Courts04 Jan 2012Disposed Off

Institute of Town Planners, India Vs Council of Architecture and Others

Delhi High Court · (2012) 4 AD 69 : (2012) 186 DLT 443 : (2012) 2 ILR Delhi 503

All India Council for Technical Education Act, 1987 — Section 2Architects Act, 1972 — Section 14(2), 15, 16, 17, 18Companies Act, 1913 — Section 25, 26
Read judgment
High Courts04 Jan 2012Dismissed

Rampal and Others Vs Mahipal and Others

Delhi High Court · (2012) 01 DEL CK 0480

Read judgment
High Courts04 Jan 2012Dismissed

Commissioner of Cus. Vs Siemens Public Communications Network Ltd.

Delhi High Court · (2012) 283 ELT 12

Customs Act, 1962 — Section 130A
Read judgment
High Courts04 Jan 2012Dismissed

Ranju Devi and Others Vs Sarvender Singh and Others

Delhi High Court · (2012) 01 DEL CK 0464

Read judgment
High Courts04 Jan 2012

Montreaux Resorts P. Ltd. and Others Vs Sonia Khosla and Others

Delhi High Court · (2012) 01 DEL CK 0450

Arbitration and Conciliation Act, 1996 — Section 11Central Excise Rules, 1994 — Rule 100H, 172, 173F, 173G, 52ACentral Excise Rules, 2002 — Rule 10, 11, 12, 26, 4
Read judgment
High Courts04 Jan 2012Allowed

Airports Authority of India and Others Vs State of Jammu and Kashmir and Others

Delhi High Court · (2012) 4 AD 198 : (2012) 186 DLT 405 : (2012) 4 ILR Delhi 444

Read judgment
High Courts04 Jan 2012

Director of Income Tax Vs Rio Tinto Technical Services

Delhi High Court · (2012) 251 CTR 366 : (2012) 340 ITR 507 : (2012) 206 TAXMAN 439

Read judgment
High Courts04 Jan 2012

Commissioner of Service Tax Vs M/s Bas Engineering Pvt Ltd

Delhi High Court · (2012) 189 ECR 1 : (2012) 278 ELT 603 : (2012) 26 STR 306 : (2012) 34 STT 475 : (2012) 51 VST 317

Read judgment
High Courts04 Jan 2012

CIT Vs Raj Kumar Mahajan

Delhi High Court · (2012) 340 ITR 570 : (2012) 205 TAXMAN 186

Income Tax Act, 1961 — Section 80IA, 80IB
Read judgment
High Courts04 Jan 2012Dismissed

ICICI Lombard General Ins. Co. Ltd Vs Smt. Rakesh Devi and Others

Delhi High Court · (2012) 01 DEL CK 0268

Read judgment
High Courts04 Jan 2012Dismissed

Mohammad Rizwanul Haque Vs Central Wakf Council and Ors

Delhi High Court · (2012) 186 DLT 421

Read judgment
High Courts04 Jan 2012

Pradeep Goyal and Others Vs State and Another

Delhi High Court · (2012) 1 DMC 629 : (2012) 2 JCC 841

Read judgment
High Courts04 Jan 2012Allowed

Human Care Medical Charitable Trust Vs Delhi Development Authority

Delhi High Court · (2012) 186 DLT 395

Read judgment
High Courts04 Jan 2012

M/s. Dwarika Projects Pvt. Ltd.(formerly known as Raj and Associates Construction Division) Vs M/s. Bhandari Engineers and Builders Pvt. Ltd.

Delhi High Court · (2012) 3 CompLJ 199

Read judgment
High Courts04 Jan 2012Dismissed

Rajesh Sharma Vs State

Delhi High Court · (2012) 186 DLT 644

Read judgment
High Courts04 Jan 2012Dismissed

Ms. Narmada Vs Union of India and Others

Delhi High Court · (2012) 01 DEL CK 0235

Read judgment
High Courts04 Jan 2012Dismissed

Mr. L. Barik Vs Union of India and Another

Delhi High Court · (2012) 3 AD 417 : (2012) 186 DLT 524 : (2013) 2 SLJ 68

Read judgment
Previous1…300301302303304305Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions