High Courts19 Sept 2012Disposed Off
CIT-I Vs Anand Nishikawa Company Ltd.
Delhi High Court · (2012) 09 DEL CK 0301
Income Tax Act, 1961 — Section 115WE, 143(3)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 65 of 305
High Courts19 Sept 2012Disposed Off
Union of India Vs Radhey Shyam
Delhi High Court · (2012) 09 DEL CK 0288
High Courts19 Sept 2012
Kranti Kumar Sharma Vs Rakesh Kumar Garg
Delhi High Court · (2012) 09 DEL CK 0250
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts19 Sept 2012
Bajaj Allianz General Insurance Co. Ltd Vs Sanjeev Kumar Prabhakar and Ors Sanjeev Kumar Prabhakar and Ors Vs Bajaj Allianz General Insurance Co. Ltd
Delhi High Court · (2012) 09 DEL CK 0237
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts19 Sept 2012
Sonu @ Sonu Singh @ Gopal Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 8 AD 1
Criminal Procedure Code, 1973 (CrPC) — Section 114(a), 161, 164, 27, 313Evidence Act, 1872 — Section 106, 114, 114(a), 27, 45Identification of Prisoners Act, 1920 — Section 4
High Courts19 Sept 2012
M/s Mysore Lamps Works Ltd. Vs Sh. Girish Kumar Jain
Delhi High Court · (2012) 135 FLR 1011
Industrial Disputes Act, 1947 — Section 17B
High Courts19 Sept 2012
Applause Entertainment Pvt. Ltd. Vs A Entertainment Pvt. Ltd.
Delhi High Court · (2012) 175 CompCas 437
Companies Act, 1956 — Section 433(e), 434Evidence Act, 1872 — Section 114(f), 91, 92
High Courts19 Sept 2012
In Re: M/s Kobelco Construction Equipment India Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0189
Companies Act, 1956 — Section 101, 103(1)(b)Constitution of India, 1950 — Article 17
High Courts19 Sept 2012Allowed
S. Narayanaswamy Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 166
High Courts19 Sept 2012Dismissed
Naeem Ahmed Vs Mahavir Vaid
Delhi High Court · (2012) 09 DEL CK 0110
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts19 Sept 2012
Jai Singh Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0106
High Courts19 Sept 2012Dismissed
M.M.T.C. Ltd., New Delhi Vs Regional Provident Fund Commr., New Delhi
Delhi High Court · (2012) 193 DLT 229 : (2012) 135 FLR 654 : (2013) 1 LLJ 192
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(9), 2(f), 7A
High Courts18 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Rakesh Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0521
Civil Procedure Code, 1908 (CPC) — Section 114Motor Vehicles Act, 1988 — Section 15, 15(1), 3, 5, 6
High Courts18 Sept 2012Disposed Off
Beer Pal and Others Vs Arvind Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0520
Evidence Act, 1872 — Section 114, 149(2), 149(2)(a)(ii), 45, 47
High Courts18 Sept 2012Disposed Off
Dharamveer @ Karamveer Vs Arvind Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0519
High Courts18 Sept 2012Disposed Off
Smt. Nihalo Vs Arvind Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0518
High Courts18 Sept 2012Dismissed
Rubina Qureshi Vs Tata Aig General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0517
Motor Vehicles Act, 1988 — Section 181, 3
High Courts18 Sept 2012Disposed Off
Walchandnagar Industries Limited Vs Cement Corporation of India Limited
Delhi High Court · (2012) 9 AD 4 : (2013) 1 BC 372 : (2012) 193 DLT 685 : (2013) 1 ILR Delhi 294
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(4), Order 21 Rule 19, Order 21 Rule 26Contract Act, 1872 — Section 59
High Courts18 Sept 2012Dismissed
Director of Income Tax Vs Italian Thai Development Co Ltd.
Delhi High Court · (2012) 09 DEL CK 0494
Income Tax Act, 1961 — Section 195(2), 244A, 248, 256(1), 35AB
High Courts18 Sept 2012Disposed Off
Narinder Singh Vs Devender Kaur and Others
Delhi High Court · (2012) 09 DEL CK 0485
Constitution of India, 1950 — Article 45Stamp Act, 1899 — Section 2(15)