High Courts18 Sept 2012Allowed
ACPL HR Services Private Limited Vs Associated Consultants Private Limited
Delhi High Court · (2012) 09 DEL CK 0107
Companies Act, 1956 — Section 391, 394
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 67 of 305
High Courts18 Sept 2012Dismissed
National Highways Authority of India Vs Oriental Structural Engineers Pvt. Ltd.
Delhi High Court · (2012) 4 ARBLR 380
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 14
High Courts17 Sept 2012Dismissed
M/s Harvinder Singh and Co. Vs Chief Engineer (I and FC), Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 7 AD 469 : (2012) 4 ARBLR 418 : (2012) 193 DLT 1
Arbitration and Conciliation Act, 1996 — Section 11, 7, 7(3)
High Courts17 Sept 2012Dismissed
Suraj Chauhan @ Bittoo Vs State
Delhi High Court · (2012) 195 DLT 441
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 2012Partly Allowed
CIT Vs Arts Beauty Exports
Delhi High Court · (2013) 257 CTR 84 : (2013) 357 ITR 276 : (2012) 211 TAXMAN 155
Central Excises and Salt Act, 1944 — Section 2(f)Customs Act, 1962 — Section 25(1)Income Tax Act, 1961 — Section 10B, 10B(2), 10B(2)(i), 260A, 44AB
High Courts17 Sept 2012Disposed Off
The Commissioner of Income Tax Vs Jai Pal Aggarwal
Delhi High Court · (2013) 212 TAXMAN 1
Income Tax Act, 1961 — Section 132, 132(4A), 158BC(c), 260A
High Courts17 Sept 2012Allowed
Indian Oil Corporation Ltd. Vs UOI and Others
Delhi High Court · (2013) 136 FLR 1043 : (2013) 1 LLN 466 : (2013) LLR 115
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2012Disposed Off
M/s. Videsh Sanchar Nigam Limited Vs U.T.I. Bank Limited and Another
Delhi High Court · (2012) 132 DRJ 424
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts17 Sept 2012Dismissed
Sukhpal Singh and Another Vs Satbir Singh and Another
Delhi High Court · (2012) 8 AD 494
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts17 Sept 2012Disposed Off
D.T.C. Vs Braham Kumar
Delhi High Court · (2012) 09 DEL CK 0421
Evidence Act, 1872 — Section 10, 19, 22, 33, 33(2)(b)
High Courts17 Sept 2012Allowed
Kotak Mahindra Bank Ltd. Vs Megnostar Telecommunications pvt. Ltd. and Another Mohan Tractors Pvt Ltd. Vs Kotak Mahindra Bank Ltd. and Others
Delhi High Court · (2013) 1 AD 445 : (2013) 176 CompCas 246 : (2012) 193 DLT 371
Companies Act, 1956 — Section 125, 13(4), 13(9), 17, 29State Financial Corporations Act, 1951 — Section 29, 31, 32(10), 46B
High Courts17 Sept 2012Dismissed
Union of India and Another Vs Ashok Kumar Aggarwal
Delhi High Court · (2012) 09 DEL CK 0409
High Courts17 Sept 2012Dismissed
Chief Commercial Manager and Others Vs Jugnu Jayant
Delhi High Court · (2012) 09 DEL CK 0368
Constitution of India, 1950 — Article 14, 226Railways Act, 1989 — Section 71Railways Board Act, 1905 — Section 2(a)
High Courts17 Sept 2012Allowed
The Commissioner of Income Tax Vs Regency Creations Ltd. CIT Vs Valiant Communications Ltd.
Delhi High Court · (2013) 255 CTR 63 : (2013) 353 ITR 326 : (2012) 211 TAXMAN 152
Foreign Trade (Development and Regulation) Act, 1992 — Section 3Income Tax Act, 1961 — Section 10A, 10B, 33B, 80IIndustries (Development and Regulation) Act, 1951 — Section 14
High Courts17 Sept 2012Dismissed
Gursharan Singh Vs Bharat Petroleum Corporation Ltd.
Delhi High Court · (2013) 1 ILR Delhi 285
Arbitration Act, 1940 — Section 16, 30, 33
High Courts17 Sept 2012Dismissed
State Bank of India Vs Anil Kumar
Delhi High Court · (2012) 132 DRJ 383
Constitution of India, 1950 — Article 226
High Courts17 Sept 2012Allowed
Shankar Paswan Vs Shyam Lal and Others
Delhi High Court · (2013) ACJ 2337 : (2012) 132 DRJ 386
Motor Vehicles Act, 1988 — Section 168
High Courts17 Sept 2012Allowed
Lt. Gen. Sanjiv Chachra Vs State and Others
Delhi High Court · (2012) 09 DEL CK 0345
Succession Act, 1925 — Section 222, 276
High Courts17 Sept 2012Dismissed
Shambhu Nath Pandey Vs State of NCT of Delhi
Delhi High Court · (2012) 9 AD 193 : (2012) 4 JCC 2484 : (2013) 1 RCR(Criminal) 496
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374(2)Penal Code, 1860 (IPC) — Section 35, 363, 366, 375, 376
High Courts17 Sept 2012
Siddharth Suri Vs Munish Sethi and Others
Delhi High Court · (2012) 8 AD 673
Specific Relief Act, 1963 — Section 16, 16(1)(c), 16(c), 20