High Courts17 Sept 2012Dismissed

Chemstar Organics India Limited Vs Bank of Baroda and Others

Delhi High Court · (2013) 1 BC 21 : (2013) 113 CLA 423 : (2012) 193 DLT 547 : (2012) 132 DRJ 815

Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15State Financial Corporations Act, 1951 — Section 29