High Courts14 Sept 2012
Lad Kunwar and Another Vs Sanjay Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0157
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 70 of 305
High Courts14 Sept 2012
Trane India Pvt. Ltd. Vs Service First Aircon Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0146
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts14 Sept 2012Allowed
In Re: Experion Developers (International) Private Limited and Experion Developers Private Limited
Delhi High Court · (2012) 09 DEL CK 0108
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts14 Sept 2012
Nirmaljit Singh Narula Vs Sh. Yashwant Singh and Ors
Delhi High Court · (2012) 132 DRJ 370
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19, 19(1)(a), 19(2)
High Courts14 Sept 2012
Ashok Kumar Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0038
High Courts14 Sept 2012Dismissed
Pushpa Devi Vs UOI and Others
Delhi High Court · (2012) 09 DEL CK 0037
High Courts14 Sept 2012Dismissed
Vishesh Kumar Vs Staff Selection Commission
Delhi High Court · (2012) 09 DEL CK 0036
High Courts14 Sept 2012
Dr. Hemant Kumar Rohatgi and Another Vs South Delhi Maternity and Nursing Home Pvt. Ltd. and Others
Delhi High Court · (2012) 09 DEL CK 0035
Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Sept 2012Dismissed
Mohd. Shakil @ Bhola Vs State
Delhi High Court · (2012) 09 DEL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 65(B)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 307, 308
High Courts14 Sept 2012
CIT Vs Hindustan Times
Delhi High Court · (2012) 193 DLT 461 : (2012) 211 TAXMAN 202
Companies Act, 1956 — Section 36, 4A, 617Insurance Act, 1938 — Section 28, 36State Financial Corporations Act, 1951 — Section 3A, 46
High Courts14 Sept 2012Dismissed
Santosh Kakar Vs Vivek Bhushan
Delhi High Court · (2012) 193 DLT 324
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts13 Sept 2012Disposed Off
Tilak Raj Vs Satyapal and Others
Delhi High Court · (2012) 09 DEL CK 0540
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 202
High Courts13 Sept 2012Disposed Off
Raman Kumar Vs Neelam Nagpal and Others
Delhi High Court · (2013) 1 ILR Delhi 264
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 10, 151
High Courts13 Sept 2012Dismissed
Asi Om Prakash Vs Commissioner of Police, Delhi and Others
Delhi High Court · (2012) 09 DEL CK 0525
High Courts13 Sept 2012Disposed Off
Manish Aggarwal Vs Seema Aggarwal and Others
Delhi High Court · (2012) 192 DLT 714 : (2013) 1 ILR Delhi 210
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 126, 127, 128Family Courts Act, 1984 — Section 15, 17, 19, 19(1), 19(2)
High Courts13 Sept 2012Allowed
CIT Vs Dev Dutt Prasad Raj Kumar Garg
Delhi High Court · (2012) 09 DEL CK 0495
Income Tax Act, 1961 — Section 147, 148, 69A
High Courts13 Sept 2012Disposed Off
M/s. J.K. Synthetics Ltd. Vs M/s. Dynamic Cement Traders
Delhi High Court · (2012) 132 DRJ 333 : (2012) 6 ILR Delhi 398
Constitution of India, 1950 — Article 1Evidence Act, 1872 — Section 34
High Courts13 Sept 2012Dismissed
Ravi Shanker Chaubey Vs Krishan Kumar Yadav and Others
Delhi High Court · (2012) 09 DEL CK 0423
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Sept 2012Dismissed
HDFC Bank Ltd. Vs Satpal Singh Bakshi
Delhi High Court · (2012) 193 DLT 203 : (2013) 134 DRJ 556 : (2013) 1 ILR Delhi 583
Arbitration And Conciliation Act, 1996 — Section 5, 8, 11, 31, 31(7)Code Of Civil Procedure, 1908 — Section 9, 89Companies Act, 1956 — Section 442, 446, 537
High Courts13 Sept 2012Dismissed
N.K. Aggarwal Vs UOI and Others Krishak Bharti Coop. Ltd. and Another Vs N.K. Tandon
Delhi High Court · (2012) 132 DRJ 92
Banking Regulation Act, 1949 — Section 5(c)(a)Constitution of India, 1950 — Article 12, 226, 32