Delhi High Court Judgments 2012 — Page 71

High Courts13 Sept 2012Disposed Off

Vinod Kumar Jain Vs Versus Govt. of NCT of Delhi and Another

Delhi High Court · (2012) 09 DEL CK 0381

Constitution of India, 1950 — Article 21, 48A, 51ADelhi Development Act, 1957 — Section 14, 7, 8Delhi Urban Arts Commission Act, 1973 — Section 11, 14, 7, 8

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High Courts13 Sept 2012Allowed

Harsh Sabharwal Vs Sheetal Prasad Jain

Delhi High Court · (2013) 1 ILR Delhi 234 : (2013) 1 RCR(Rent) 490

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(5), 25B(8)

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High Courts13 Sept 2012Dismissed

Nirmal Sareen and Others Vs Nilam Kumari Kapur and Others

Delhi High Court · (2012) 9 AD 608

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), 10Constitution of India, 1950 — Article 2, 2(3), 227

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High Courts13 Sept 2012Disposed Off

Municipal Corporation of Delhi Vs M/s. Harcharan Dass Gupta

Delhi High Court · (2012) 7 AD 568

Arbitration and Conciliation Act, 1996 — Section 21, 34

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High Courts13 Sept 2012Allowed

Iffco Tokio General Insurance Co. Ltd. Vs Smt. Sehnaz and Others

Delhi High Court · (2013) 1 ACC 284

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)

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High Courts13 Sept 2012Dismissed

Rafi Ahmad Khan Vs Jalaludin

Delhi High Court · (2012) 09 DEL CK 0321

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High Courts13 Sept 2012Dismissed

Anil Rajora and Others Vs Kiran Devi

Delhi High Court · (2012) 09 DEL CK 0299

Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 14(6), 25B, 25B(8)

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High Courts13 Sept 2012Dismissed

Beena Rani and Others Vs Raj Kumar Chopra and Others

Delhi High Court · (2012) 09 DEL CK 0298

Delhi Rent Control Act, 1958 — Section 25B(8), 27

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High Courts13 Sept 2012Allowed

D.Y. Patil Vidyapeeth Vs Union of India and Another

Delhi High Court · (2012) 09 DEL CK 0284

Dentists Act, 1948 — Section 10A(3), 10A(4)

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High Courts13 Sept 2012

HDFC ERGO General Insurance Co. Ltd. Vs Preeti and Others

Delhi High Court · (2013) 2 ACC 309

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High Courts13 Sept 2012Allowed

Dhirender Singh @ Dhirendra Rawat Vs Sh. Nand Ram and Others

Delhi High Court · (2012) 09 DEL CK 0276

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High Courts13 Sept 2012Dismissed

St. Sophia''s Christian Education Society Vs D.D.A. and Another

Delhi High Court · (2012) 8 AD 634 : (2012) 132 DRJ 405

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High Courts13 Sept 2012Allowed

CIT Vs PC Chemicals

Delhi High Court · (2013) 359 ITR 129 : (2012) 211 TAXMAN 166

Income Tax Act, 1961 — Section 132, 148, 23, 23(3), 69A

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High Courts13 Sept 2012

Murli Singh Rana Vs Bharat Explosives Ltd.

Delhi High Court · (2012) LLR 1187

Industrial Disputes Act, 1947 — Section 11A

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High Courts13 Sept 2012Allowed

Hira Lal Vs Lt. Col. A.K. Dhimri and Others

Delhi High Court · (2012) 09 DEL CK 0209

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High Courts13 Sept 2012

Amish Jain and Another Vs ICICI Bank Ltd.

Delhi High Court · (2012) 8 AD 497 : AIR 2013 Delhi 172 : (2013) 112 CLA 351 : (2012) 6 CTC 369 : (2012) 192 DLT 701 : (2012) 132 DRJ 69 : (2012) 6 ILR Delhi 377 : (2013) 2 RCR(Civil) 252

Civil Procedure Code, 1908 (CPC) — Section 14, 16, 20, 21Hindu Marriage Act, 1955 — Section 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 13(9), 14

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High Courts13 Sept 2012