High Courts13 Sept 2012
The Managing Committee Raghumalarya Girls Senior Secondary School Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 09 DEL CK 0069
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 72 of 305
High Courts13 Sept 2012Dismissed
M/s R.R Enterprises Vs C.M.D of M/s Garware-Wall Ropes Ltd. and Others
Delhi High Court · (2013) 1 ILR Delhi 248
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Sept 2012Dismissed
Sushoban Luthra and Another Vs Kiran Luthra and Anr
Delhi High Court · (2012) 8 AD 51
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts12 Sept 2012Allowed
Sineximco Pte. Ltd. Vs Dinesh International Pvt. Ltd.
Delhi High Court · (2012) 195 DLT 316 : (2012) 168 PLR 16
Constitution of India, 1950 — Article 113, 181, 34, 36Limitation Act, 1963 — Section 19, 31Negotiable Instruments Act, 1881 (NI) — Section 21
High Courts12 Sept 2012Allowed
Anamol Bhandari Through His Father/Natural Guardian Vs Delhi Technological University
Delhi High Court · (2012) 131 DRJ 583
Constitution of India, 1950 — Article 14, 21A
High Courts12 Sept 2012
National Highway authority of India Vs Oriental Structure Engineers Ltd. - Gammon India Ltd. (JV)
Delhi High Court · AIR 2013 Delhi 67 : (2013) 1 ARBLR 362 : (2012) 193 DLT 15 : (2012) 168 PLR 22 : (2013) 1 RCR(Civil) 907
Arbitration Act, 1940 — Section 16(2), 9Arbitration and Conciliation Act, 1996 — Section 16, 27, 34, 36, 37Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 41 Rule 11, 47, 96
High Courts12 Sept 2012Disposed Off
Praveen Kumar G Vs Union of India and Others
Delhi High Court · (2012) 09 DEL CK 0536
High Courts12 Sept 2012Disposed Off
State Vs Punnu
Delhi High Court · (2012) 195 DLT 496
Civil Procedure Code, 1908 (CPC) — Section 82, 83Criminal Procedure Code, 1973 (CrPC) — Section 164, 229(1), 299, 299(1), 313Evidence Act, 1872 — Section 33
High Courts12 Sept 2012Disposed Off
M/s Flex Industries Ltd. Vs M/s Veekay Marketing P. Ltd.
Delhi High Court · (2012) 09 DEL CK 0489
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Sept 2012Dismissed
M/s. Srp Industries Ltd. Vs Kay Bee and Co. and Others
Delhi High Court · (2012) 132 DRJ 402
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Sept 2012Dismissed
Shantanu Acharya Vs Whirlpool of India Ltd.
Delhi High Court · (2012) 8 AD 645 : (2013) 1 BC 693 : (2013) 197 DLT 14 : (2012) 6 ILR Delhi 358
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 6 Rule 15
High Courts12 Sept 2012Disposed Off
Airline Allied Services Ltd. and Another Vs Salome Singsit and Another
Delhi High Court · (2012) 09 DEL CK 0380
High Courts12 Sept 2012Dismissed
Delhi Anusuchit Jati Vikas Sangathan Vs Department for the Welfare of SC/ST/OBC Minorities and Another
Delhi High Court · (2012) 8 AD 454
Constitution of India, 1950 — Article 21, 226, 38, 39, 41
High Courts12 Sept 2012Disposed Off
Chetna Karnani Vs University of Delhi and Others
Delhi High Court · (2013) 1 ILR Delhi 202
High Courts12 Sept 2012Dismissed
Smt. Harjinder Kaur Vs Delhi Development Authority
Delhi High Court · (2012) 09 DEL CK 0363
High Courts12 Sept 2012Dismissed
Raj Singh Vs Pushpa Aggarwal and Another
Delhi High Court · (2012) 09 DEL CK 0355
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts12 Sept 2012Allowed
Reserve Bank of India Vs M/s JVG Finance Ltd.
Delhi High Court · (2012) 09 DEL CK 0335
Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts12 Sept 2012Allowed
Oriental Insurance Co. Ltd. Vs Chhote Lal and Others
Delhi High Court · (2012) 09 DEL CK 0329
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Sept 2012Dismissed
Ashwini Kumar Chopra Vs State NCT of Delhi
Delhi High Court · (2012) 8 AD 48 : (2012) 4 JCC 2926
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 469, 500
High Courts12 Sept 2012Allowed
Smt. Meena Devi and Others Vs Ranjeet Paswan and Others
Delhi High Court · (2012) 09 DEL CK 0212